Tribunals and Commissions26 Jul 2018Dismissed
Debananda Sahoo Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0029
Administrative Tribunals Act, 1985 — Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 64 of 114
Tribunals and Commissions26 Jul 2018Disposed Of
Jagpal Singh Vs Chairman Cum-MD Delhi Transport Coporation And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0028
Tribunals and Commissions26 Jul 2018Disposed Of
Indian Statistical Service Association And Ors Vs Union Of India And
Central Administrative Tribunal · (2018) 07 CAT CK 0027
Constitution Of India, 1950 — Article 14, 16, 16(1)
Tribunals and Commissions26 Jul 2018Dismissed
Hari Krishnan Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0023
Tribunals and Commissions26 Jul 2018Dismissed
Pawan Kumar Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0021
Administrative Tribunals Act, 1985 — Section 22(3)(f)
Tribunals and Commissions26 Jul 2018Dismissed
H.L. Chaudhary Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0020
Administrative Tribunals Act, 1985 — Section 19Companies Act, 2013 — Section 169
Tribunals and Commissions25 Jul 2018
Divyanshu Patel Vs The Government Of India
Central Administrative Tribunal · (2018) 07 CAT CK 0737
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions25 Jul 2018
Balkunt Lal & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0621
Constitution of India-Articles 14 and 16
Tribunals and Commissions25 Jul 2018
Dr. Tejinder Kaur Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0611
Administrative Tribunals Act, 1985-Section 19Sexual Harassment of Women at Workplace (Prevention, Prohibition & Redressal) Act, 2013-Section 4 (5)Madhya Pradesh Professional Tax Act, 1995
Tribunals and Commissions25 Jul 2018
Sarita Dhama Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0598
Tribunals and Commissions25 Jul 2018
Smt. Vimla Mehra Vs The Union Of India
Central Administrative Tribunal · (2018) 07 CAT CK 0731
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions25 Jul 2018
Ravi Kumar Vs Shri A S Kiran Kumar & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0727
Administrative Tribunals Act, 1985-Section 19Constitution of India
Tribunals and Commissions25 Jul 2018
Kuwar Singh Bora Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0725
Tribunals and Commissions25 Jul 2018
Brij Mohan Mittal Vs Steel Authority of India Ltd.
Central Administrative Tribunal · (2018) 07 CAT CK 0723
Tribunals and Commissions25 Jul 2018
Ravi Kumar Vs Dr. Satbir Bedi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0715
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions25 Jul 2018
Sanjeev Kumar Jha Vs Pension Fund Regulatory And Development Authority
Central Administrative Tribunal · (2018) 07 CAT CK 0708
PFRDA (Employees' Service) Regulations, 2015-Regulation 90Fundamental Rules
Tribunals and Commissions25 Jul 2018
Ravi Kumar & Ors. Vs Government Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0707
Tribunals and Commissions25 Jul 2018
Feroz Ahmed Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0706
RTI Act
Tribunals and Commissions25 Jul 2018Partly Allowed
Feroz Ahmed And Ors Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0056
Tribunals and Commissions25 Jul 2018Dismissed
Kuwar Singh Bora Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0052