Tribunals and Commissions31 Jul 2018Partly Allowed
S.K. Srivastava Vs Appointment Committee Of Cabinet And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0004
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 62 of 114
Tribunals and Commissions31 Jul 2018Dismissed
ASI Rajbir Singh Vs Govt. Of NCT And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0003
Administrative Tribunals Act, 1985 — Section 19Delhi Police (P&A) Rules, 1980 — Rule 25A,
Tribunals and Commissions31 Jul 2018Disposed Of
Ram Swaroop Verma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions30 Jul 2018
Const. Kirpal Singh Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0634
CCS (Temporary Service) Rules, 1965-Rule 5(1)IPC-Section 323, 405, 506, 324Delhi Police (Punishment & Appeal) Rules, 1980-Rule-25(B)
Tribunals and Commissions30 Jul 2018
Vijay Raj Gautam & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0631
Aviation Research Centre (ARC) Recruitment RulesDirectorate General of Security (Misc. Cadre) Recruitment Rules, 2010
Tribunals and Commissions30 Jul 2018
Dr. Garima Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0606
Tribunals and Commissions30 Jul 2018
Miss Diksha Vs Directorate General of Health Services & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0732
Tribunals and Commissions30 Jul 2018Allowed
Vijay Raj Gautam And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0012
Tribunals and Commissions27 Jul 2018
Nitin Kumar Dubey Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0626
Chhattisgarh Niji Kshetra Vishwavidyalaya (Sthapana Aur Viniyaman) Adhiniyam, 2002-Section 5, 5(1), 6University Grants Commission Act, 1956-Section 3, 4, 22, 22(1), 22(2)Constitution of India
Tribunals and Commissions27 Jul 2018
Poonam Meena Vs The Union Public Service Commission & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0617
Tribunals and Commissions27 Jul 2018
Jai Kishan Vs DTC through Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0614
DRTA (Conditions of Appointment and Services), Regulation, 1952-Para 9(a)(i)
Tribunals and Commissions27 Jul 2018
Nitin Kumar Bhardwaj Vs The Director, Staff Selection Commission
Central Administrative Tribunal · (2018) 07 CAT CK 0613
Tribunals and Commissions27 Jul 2018
Sh. Harbhagwan Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0610
Delhi Police (P&A) Rules, 1980-Rule 15(3), 16(iii)
Tribunals and Commissions27 Jul 2018
Ajab Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0609
Gramin Dak Sewak (Conduct & Engagement) Rules-Rule 10CCS (CCA) Rules, 1965-Rule 14, 14 (18)Constitution of India-Article 311 (2)
Tribunals and Commissions27 Jul 2018
Neelam Malik Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0608
Tribunals and Commissions27 Jul 2018Dismissed/Disposed Of
Neelam Malik Vs Delhi Subordinate Services Selection Board And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0019
Tribunals and Commissions27 Jul 2018Dismissed
Nitin Kumar Bhardwaj Vs Director, Staff Selection Commission
Central Administrative Tribunal · (2018) 07 CAT CK 0018
Tribunals and Commissions27 Jul 2018Dismissed
Poonam Meena Vs Union Public Service Commission And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0017
Tribunals and Commissions27 Jul 2018Dismissed
Jai Kishan Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0015
Tribunals and Commissions27 Jul 2018Dismissed
Ajab Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0014
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(18)Constitution Of India, 1950 — Article 311(2)