Tribunals and Commissions31 Jul 2018
Sh. Bhanwar Singh Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0630
Delhi Public Gambling Act-Section 3, 4, 5, 12, 9, 55
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 61 of 114
Tribunals and Commissions31 Jul 2018
Dinesh Chandra Mishra Vs Indian Council Of Agriculture Research & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0629
Administrative Tribunals Act, 1985-Section 20
Tribunals and Commissions31 Jul 2018
Ram Swaroop Verma Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0628
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions31 Jul 2018
Udaibir Singh Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0624
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions31 Jul 2018
ASI Rajbir Singh Vs Govt. Of NCT & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0623
Administrative Tribunals Act, 1985-Section 19IPC-Section 160CrPC-Section 173
Tribunals and Commissions31 Jul 2018
Smt. Anu Kumari Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0622
Tribunals and Commissions31 Jul 2018
Harjeet Singh Chadha & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0620
Constitution of India-Article 239 AA, 315, 14, 16Recruitment Rules, 2012
Tribunals and Commissions31 Jul 2018
Jaishree Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0619
Rights of Children Free and Compulsory Education Act, 2009-Section 23 (2)Police Act, 1861-Section 2
Tribunals and Commissions31 Jul 2018
Dr. Anjneya K. Verma Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0618
Tribunals and Commissions31 Jul 2018
Vijay Pratap Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0616
Tribunals and Commissions31 Jul 2018
Ashwani Kumar & Anr. Vs Govt. Of Nct Of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0600
Rights of Children Free and Compulsory Education At, 2009-Section 23 (2)
Tribunals and Commissions31 Jul 2018
Ashwani Kumar And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0117
Rights Of Children Free And Compulsory Education Act, 2009 — Section 23 (2)Police Act, 1861 — Section 2
Tribunals and Commissions31 Jul 2018Disposed Of
Jaishree Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0116
Rights Of Children Free And Compulsory Education Act, 2009 — Section 23 (2)Police Act, 1861 — Section 2
Tribunals and Commissions31 Jul 2018Dismissed
Harjeet Singh Chadha And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0016
Constitution Of India, 1950 — Article 14, 16, 239AA, 315
Tribunals and Commissions31 Jul 2018Dismissed
Vijay Pratap Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0010
Tribunals and Commissions31 Jul 2018Allowed
Dr. Anjneya K. Verma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0009
Tribunals and Commissions31 Jul 2018Disposed Of
Dinesh Chandra Mishra Vs Indian Council Of Agriculture Research And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0008
Administrative Tribunals Act, 1985 — Section 20
Tribunals and Commissions31 Jul 2018Dismissed
Anu Kumari Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0007
Tribunals and Commissions31 Jul 2018Allowed
Udaibir Singh Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0006
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions31 Jul 2018Allowed
Bhanwar Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0005