Tribunals and Commissions02 Aug 2018
Dr. Bhupendra Kumar Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0570
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 59 of 114
Tribunals and Commissions02 Aug 2018
Prof. (Dr.) Amaresh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0669
Sport Authority of India (Service) Bye-laws and Conditions of Service Regulation 1992-Rules 5, 6 and 20 of the ScheduleConstitution of India-Article 32Administrative Tribunal Act-Section 19
Tribunals and Commissions02 Aug 2018
Ashok Kumar Kapoor Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0658
CCS (Leave) Rules
Tribunals and Commissions02 Aug 2018
Mrs. Shehnaz Yusufzai & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0557
Tribunals and Commissions02 Aug 2018
U.K. Sharma Vs General Manager, Northern Railway & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0556
Tribunals and Commissions02 Aug 2018
Ram Roop Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0551
CCS (Pension) Rules, 1972-Rule 54, 54 (7)
Tribunals and Commissions02 Aug 2018
Sh. Pardeep & Ors. Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0548
Administrative Tribunals Act, 1985-Section 21Uttar Pradesh Secondary Education Services Selection Board Act, 1982
Tribunals and Commissions02 Aug 2018
Vimla Nawaria Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0544
Tribunals and Commissions02 Aug 2018
B. Krishna Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0541
Tribunals and Commissions02 Aug 2018Disposed Of
B. Krishna Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0178
Tribunals and Commissions02 Aug 2018Allowed
Ram Roop Ram Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0177
Central Civil Services (Pension) Rules, 1972 — Rule 54, 54(7)
Tribunals and Commissions02 Aug 2018Dismissed
U.K. Sharma Vs General Manager And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0172
Tribunals and Commissions02 Aug 2018Dismissed
Pardeep And Ors Vs GNCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0169
Administrative Tribunals Act, 1985 — Section 21
Tribunals and Commissions02 Aug 2018Dismissed/Disposed Of
PrOf. (Dr.) Amaresh Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0167
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 32
Tribunals and Commissions02 Aug 2018Dismissed
Ashok Kumar Kapoor Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0166
Tribunals and Commissions02 Aug 2018Dismissed
Vimla Nawaria Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0164
Tribunals and Commissions02 Aug 2018Dismissed
Dr. Bhupendra Kumar Singh And Ors Vs Union Of India And Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0160
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions02 Aug 2018Dismissed
Shehnaz Yusufzai And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0159
Tribunals and Commissions01 Aug 2018
Raju Kumar & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0667
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4 (5) (a)Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions01 Aug 2018
Jawahar Lal & Ors. Vs Chief Secretary, GNCT, Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0665