Tribunals and Commissions01 Aug 2018
Udaibir Singh Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0555
Constitution of India-Article 14, 226, 227Discipline and Appeal Rules-Rule 4
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 60 of 114
Tribunals and Commissions01 Aug 2018
Narender Kumar Vs Member (Admn.) – Disciplinary Authority & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0546
Administrative Tribunals Act, 1985
Tribunals and Commissions01 Aug 2018
Dalvir Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0545
Tribunals and Commissions01 Aug 2018
Gaurav Naagar & Ors. Vs Department Of Post
Central Administrative Tribunal · (2018) 08 CAT CK 0543
Tribunals and Commissions01 Aug 2018
Ashwani Kumar Shah Vs The Secretary & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0542
Right to Information Act, 2005
Tribunals and Commissions01 Aug 2018
National Insurance Company Limited Vs Smt. Manju Devi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0540
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunal Act-Section 22, 22(3)(f), 22(2)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions01 Aug 2018
Dal Chand Vs East Delhi Municipal Corporation
Central Administrative Tribunal · (2018) 08 CAT CK 0539
Administrative Tribunals Act, 1985
Tribunals and Commissions01 Aug 2018
Suresh Kumar Bhandari, IAS Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0538
Tribunals and Commissions01 Aug 2018Disposed Of
Raju Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0179
Administrative Tribunals Act, 1985 — Section 19Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 4(5)(a)
Tribunals and Commissions01 Aug 2018Disposed Of
Suresh Kumar Bhandari Vs Union Of India And ors
Central Administrative Tribunal · (2018) 08 CAT CK 0176
Tribunals and Commissions01 Aug 2018Disposed Of
Dalvir Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0175
Tribunals and Commissions01 Aug 2018Dismissed
Ashwani Kumar Shah Vs Secretary, Ministry Of Railways And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0174
Tribunals and Commissions01 Aug 2018Allowed
Gaurav Naagar And Ors Vs Department Of Post
Central Administrative Tribunal · (2018) 08 CAT CK 0173
Tribunals and Commissions01 Aug 2018Dismissed
National Insurance Company Limited Vs Manju Devi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0171
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions01 Aug 2018Dismissed
Dal Chand Aged Vs East Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0170
Tribunals and Commissions01 Aug 2018Disposed Of
Narender Kumar Vs Member (Admn.) Disciplinary Authority And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0168
Tribunals and Commissions01 Aug 2018Allowed
Jawahar Lal And Ors Vs Chief Secretary And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0165
Tribunals and Commissions01 Aug 2018Dismissed
Udaibir Singh Vs . Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0163
Tribunals and Commissions31 Jul 2018
S. K. Srivastava Vs The Appointment Committee Of Cabinet (ACC) & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0738
CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions31 Jul 2018
Harikesh Bahadur Singh Gautam Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0734