Tribunals and Commissions07 Aug 2018
Sandeep Singh Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0660
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 57 of 114
Tribunals and Commissions07 Aug 2018
Tushar Ranjan Mohanty Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0655
CCS Conduct Rules-Rule 3(1)(iii)
Tribunals and Commissions07 Aug 2018Dismissed
Tushar Ranjan Mohanty Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0143
Tribunals and Commissions07 Aug 2018Allowed
Kaveri Gaur Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0141
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions07 Aug 2018Allowed
Dr. Souvik Maiti Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0140
Tribunals and Commissions07 Aug 2018Dismissed
Nanak Chand Vs Chairman, Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0139
Central Civil Services (Pension) Rules, 1972 — Rule 41
Tribunals and Commissions06 Aug 2018
L. Bokim Kom Vs New Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0673
Tribunals and Commissions06 Aug 2018
Naubat Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0664
Administrative Tribunals Act, 1985-Section 19Post & Telegraph RulesCentral Civil Services (Conduct) Rules, 1964-Rule 3(1)(i), (ii), (iii), 3(2)(i)
Tribunals and Commissions06 Aug 2018
Atul Dikshit Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0657
IPC-Sections 120B and 420Prevention of Corruption Act
Tribunals and Commissions06 Aug 2018
Sanjay Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0654
Constitution of India-Articles 14, 16
Tribunals and Commissions06 Aug 2018
Tarun Kumar Gaur Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0552
Constitution of India-Article 14
Tribunals and Commissions06 Aug 2018
Mehfooz Mohammad Vs Delhi Waqf Board & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0547
Constitution of India-Articles 14, 16, 21 and 33
Tribunals and Commissions06 Aug 2018Dismissed
Mehfooz Mohammad Vs Delhi Waqf Board And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0161
Constitution Of India, 1950 — Article 14, 16, 21, 33
Tribunals and Commissions06 Aug 2018Dismissed
Tarun Kumar Gaur Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0156
Constitution Of India, 1950 — Article 14
Tribunals and Commissions06 Aug 2018Dismissed
Sanjay Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0153
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions06 Aug 2018Dismissed
Atul Dikshit Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0152
Indian Penal Code, 1860 — Section 120B, 420
Tribunals and Commissions06 Aug 2018Dismissed
Naubat Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0147
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii), 3(2)(i)Central Civil Services (Pension) Rules, 1972 — Rule 9
Tribunals and Commissions06 Aug 2018Disposed Of
L. Bokim Kom Vs New Delhi Municipal Corporation And ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0142
Tribunals and Commissions03 Aug 2018
Rajeev Kumar Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0691
Administrative Tribunals Act, 1985-Section 19RTI Act
Tribunals and Commissions03 Aug 2018Allowed
Radhe Shyam Singh & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0676
Central Civil Services (Revised Pay) Rules, 2008-Rule 7, 7(1)(A)(i) and (ii), 8, 13, Section II of Part A of First ScheduleConstitution of India-Article 14