Tribunals and Commissions09 Aug 2018Dismissed
Dhanwant Rai Mittal Vs Muncipal Corporation Of Delhi (North)
Central Administrative Tribunal · (2018) 08 CAT CK 0128
Consumer Protection Act, 1986 — Section 12
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 56 of 114
Tribunals and Commissions09 Aug 2018Dismissed
Geetanjali Vs Delhi Subordinate Service Selection Board And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0127
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions09 Aug 2018Dismissed
D.K. Rangra Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0125
Tribunals and Commissions09 Aug 2018Dismissed/Partly Allowed
H.S. Gill Vs Secretary ,Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0123
Tribunals and Commissions09 Aug 2018Dismissed
Raj Pal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0122
Tribunals and Commissions09 Aug 2018Dismissed
Pankaj Beniwal Vs Government Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0120
Tribunals and Commissions08 Aug 2018
Shriniwas Meena Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0590
Tribunals and Commissions08 Aug 2018
Om Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0715
Recruitment Rules, 1980
Tribunals and Commissions08 Aug 2018
Sh. N.C. Goel Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0689
CCS (Pension) Rules, 1972-Rule 26(2)Right to Information Act
Tribunals and Commissions08 Aug 2018
Dr. Ashok Kumar Tiwari Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0684
Tribunals and Commissions08 Aug 2018
Dr. Mithlesh Verma Vs Chief Secretary & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0672
PC Act
Tribunals and Commissions08 Aug 2018
R. R. Meena Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0670
Tribunals and Commissions08 Aug 2018Dismissed
N.C. Goel Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0138
Central Civil Services (Pension) Rules, 1972 — Rule 26(2)
Tribunals and Commissions08 Aug 2018Dismissed
Dr. Ashok Kumar Tiwari Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0130
Tribunals and Commissions08 Aug 2018Disposed Of
Dr. Mithlesh Verma Vs Chief Secretary, Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0126
Tribunals and Commissions08 Aug 2018Dismissed
R.R. Meena Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0124
Tribunals and Commissions08 Aug 2018Dismissed
Om Prasad Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0121
Tribunals and Commissions07 Aug 2018
Dr. Souvik Maiti Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0699
CCS (Conduct) Rules, 1964CCS (CCA) Rules, 1965Government of India Pension Rules
Tribunals and Commissions07 Aug 2018
Smt. Kaveri Gaur Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0662
Conduct Rules-Rule 21 (1)CCS (CC&A) Rules 1965-Rule 14
Tribunals and Commissions07 Aug 2018
Nanak Chand Vs Chairman & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0661
CCS (Pension) Rules, 1972-Rule 41RTI Act