Tribunals and Commissions13 Aug 2018Dismissed
Chandan Vatsa Vs Ministry Of Road Transport And Highways And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0116
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 54 of 114
Tribunals and Commissions13 Aug 2018Dismissed/Disposed Of
Divisional Railway Manager Vs Mamta Devi
Central Administrative Tribunal · (2018) 08 CAT CK 0113
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions13 Aug 2018Dismissed
Krishan Kumar Lal Vs C.P.W.D. And Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0112
Tribunals and Commissions13 Aug 2018Dismissed
Suddhodan Roy Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0110
Tribunals and Commissions13 Aug 2018Dismissed
Arjun Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0109
Central Civil Services (Pension) Rules, 1972 — Rule 38
Tribunals and Commissions10 Aug 2018
Const. Rakesh Kumar Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0567
Delhi Police (Punishment & Appeal) Rules, 1980-Rule 15(3), 16(3)Evidence ActConstitution of India-Article 226/227
Tribunals and Commissions10 Aug 2018
Purushottam Lal Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0564
CCS (CCA) Rules, 1965-Rule 29-ACCS (Conduct) Rules, 1964-Rule 3(1)(i), 3(1)(ii), 3(1)(iii)Constitution of India-Article 226/227
Tribunals and Commissions10 Aug 2018
Mahesh Chand Meena Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0709
Indian Penal Code (IPC)-Section 420, 468, 471, 34Discipline and Appeal Rules-Rule 4Constitution of India-Article 14, 226, 227
Tribunals and Commissions10 Aug 2018
Ex.Ct.(Dvr.) Raj Kumar Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0706
Delhi Police (Punishment & Appeal) Rules, 1980Evidence ActConstitution of India-Article 226, 227
Tribunals and Commissions10 Aug 2018
Ms. Deepti Aggarwal Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0700
Constitution of India-Article 14, 16, 21Recruitment Rules for the post of TGT (Natural Science) (Female)
Tribunals and Commissions10 Aug 2018
Sh. Sumit Bhardwaj & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0698
Constitution of India-Articles 226, 14, 16
Tribunals and Commissions10 Aug 2018
Anil Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0696
Right to Information Act 2005D&A Rules-Rule 22Constitution of India-Article 226, 227
Tribunals and Commissions10 Aug 2018
Suman Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0695
Tribunals and Commissions10 Aug 2018
Sonu Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0687
Tribunals and Commissions10 Aug 2018
Mohan Kabira Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0681
Tribunals and Commissions10 Aug 2018Allowed
Sumit Bhardwaj And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0137
Constitution Of India, 1950 — Article 14, 16, 226
Tribunals and Commissions10 Aug 2018Dismissed
Shriniwas Meena Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0136
Tribunals and Commissions10 Aug 2018Dismissed
Mohan Kabira Vs . Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0133
Tribunals and Commissions10 Aug 2018Dismissed
Deepti Aggarwal Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0129
Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions10 Aug 2018Disposed Of
Suman Vs Delhi Subordinate Services Selection Board
Central Administrative Tribunal · (2018) 08 CAT CK 0115