Tribunals and Commissions16 Aug 2018
Deepak Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0707
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 52 of 114
Tribunals and Commissions16 Aug 2018
Ashok Kumar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0703
Tribunals and Commissions16 Aug 2018
Sandeep Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0690
Tribunals and Commissions16 Aug 2018Dismissed
Sandeep Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0097
Tribunals and Commissions16 Aug 2018Dismissed
Ashok Kumar Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0094
Tribunals and Commissions16 Aug 2018Dismissed
Satya Prakash Vs Govt. Of NCT Of Delh And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0092
Prevention Of Corruption Act, 1988 — Section 7, 13
Tribunals and Commissions16 Aug 2018Dismissed
Mange Ram Sharma And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0090
Central Civil Services (Pension) Rules, 1972 — Rule 37(3)
Tribunals and Commissions16 Aug 2018Dismissed
Mahender Pratap Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0089
Administrative Tribunals Act, 1985 — Section 21Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions16 Aug 2018Dismissed
Ravinder Singh Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0088
Central Civil Services (Conduct) Rules, 1964 — Rule 22(b)Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions16 Aug 2018Dismissed
Rajesh Meena Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0087
Tribunals and Commissions16 Aug 2018Dismissed
O.P. Bhola Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0086
Administrative Tribunals Act, 1985 — Section 19Customs Act, 1962 — Section 28, 28AB, 112(a), 114A, 117, 155Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions16 Aug 2018Dismissed
Dr.Satyavir Singh Rathi Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0085
Tribunals and Commissions16 Aug 2018Dismissed
Deepak Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0084
Tribunals and Commissions16 Aug 2018Dismissed
MM Gupta, Vs Delhi Development Authority
Central Administrative Tribunal · (2018) 08 CAT CK 0082
Constitution Of India, 1950 — Article 226, 309
Tribunals and Commissions16 Aug 2018Dismissed
RP Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0081
Central Civil Services (Pension) Rules, 1972 — Rule 9Constitution Of India, 1950 — Article 226, 320
Tribunals and Commissions14 Aug 2018
M. B. Usgaonkar Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0604
CCS Leave Rules-Rule 39
Tribunals and Commissions14 Aug 2018
Union Of India & Ors. Vs Suneel Kumar
Central Administrative Tribunal · (2018) 08 CAT CK 0565
Administrative Tribunals Act, 1985-Section 22(3)(f), 22(3), 22(2)(f)Constitution of India-Article 14, 16CPC-Order XLVII Rule 1, Section 114
Tribunals and Commissions14 Aug 2018
Shri Kannu Singh Tyagi Vs East Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0704
Tribunals and Commissions14 Aug 2018
Dr. Yog Raj Handoo Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0702
CCS (Pension) Rules, 1972-Rule-48-A(ii)
Tribunals and Commissions14 Aug 2018
P S Bhandari & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0701
Central Secretariat Service Rules, 2009-Rule 24Central Secretariat Service Rules, 1962-Rule 12 (2)CSS (Promotion to Grade I and Selection Grade) Regulations, 1964