Tribunals and Commissions14 Aug 2018
R. K. Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0697
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 53 of 114
Tribunals and Commissions14 Aug 2018
Rajeshwar Dayal Vs Union Of India
Central Administrative Tribunal · (2018) 08 CAT CK 0688
Tribunals and Commissions14 Aug 2018Dismissed/Disposed Of
Union Of India And Ors Vs Suneel Kumar
Central Administrative Tribunal · (2018) 08 CAT CK 0162
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions14 Aug 2018Disposed Of
Madan Pal Singh Vs Chief Secretary, GNCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0118
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d)Central Civil Services (Pension) Rules, 1972 — Rule 9, 69Central Civil Services (Leave) Rules, 1972 — Rule 39(3)
Tribunals and Commissions14 Aug 2018Dismissed
Dr. Yog Raj Handoo Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0111
Central Civil Services (Pension) Rules, 1972 — Rule 48A(ii)
Tribunals and Commissions14 Aug 2018Dismissed/Disposed Of
P S Bhandari And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0108
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 13(3)(a), 14, 16(1), 77
Tribunals and Commissions14 Aug 2018Disposed Of
R.K. Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0102
Tribunals and Commissions14 Aug 2018Dismissed
Rajeshwar Dayal Vs Union Of India
Central Administrative Tribunal · (2018) 08 CAT CK 0101
Tribunals and Commissions14 Aug 2018Dismissed
Kannu Singh Tyagi Vs East Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0100
Tribunals and Commissions14 Aug 2018Allowed
M.B. Usgaonkar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0099
Central Civil Services (Leave) Rules, 1972 — Rule 39
Tribunals and Commissions13 Aug 2018
Arjun Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0602
CCS (Extraordinary) Pension Rules, 1939CCS (Pension) Rules, 1972-Rule 38
Tribunals and Commissions13 Aug 2018
Suddhodan Roy Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0694
Tribunals and Commissions13 Aug 2018
Shelke Pratap Ramchandra Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0693
Tribunals and Commissions13 Aug 2018
Sh. Dharam Pal Vs Chairman, DTC & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0692
Central Service Revised Pay Rules, 2008Delhi Road Transport Authority (Conditions of Appointment & Service) Regulations, 1952-Clause-15(4)(b)Code of Criminal Procedure
Tribunals and Commissions13 Aug 2018
The Divisional Railway Manager Vs Smt. Mamta Devi
Central Administrative Tribunal · (2018) 08 CAT CK 0682
Administrative Tribunals Act, 1985-Section 22 (3) (f), 22(3), 22(2) (f)CPC-Section 114, Order XLVII Rule (1)Constitution of India-Articles 14, 16
Tribunals and Commissions13 Aug 2018
Sh. Krishan Kumar Lal Vs C.P.W.D. & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0680
Tribunals and Commissions13 Aug 2018
Preeti Dahiya Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0679
Constitution of India-Article 14, 16
Tribunals and Commissions13 Aug 2018
Chandan Vatsa Vs Ministry Of Road Transport And Highways & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0677
Tribunals and Commissions13 Aug 2018Allowed
Dharam Pal Vs Chairman, DTC Headquarter And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0119
Tribunals and Commissions13 Aug 2018Dismissed
Preeti Dahiya Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0117
Constitution Of India, 1950 — Article 14, 16