Tribunals and Commissions10 Aug 2018Dismissed
SONU Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0114
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 55 of 114
Tribunals and Commissions10 Aug 2018Dismissed
Raj Kumar Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0107
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions10 Aug 2018Dismissed
Mahesh Chand Meena Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0106
Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 4Constitution Of India, 1950 — Article 14, 226
Tribunals and Commissions10 Aug 2018Dismissed
Purushottam Lal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0105
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 29ACentral Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions10 Aug 2018Dismissed
Anil Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0104
Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 22Constitution Of India, 1950 — Article 226
Tribunals and Commissions10 Aug 2018Dismissed
Const. Rakesh Kumar Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0103
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 15(3), 16(3)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions09 Aug 2018
Shri Dhanwant Rai Mittal Vs Muncipal Corporation Of Delhi (North) & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0616
Consumer Protection Act-Section 12RTI Act, 2005
Tribunals and Commissions09 Aug 2018
Pankaj Beniwal Vs The Government Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0708
Tribunals and Commissions09 Aug 2018
H. S. Gill Vs Chief Secretary, Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0686
Tribunals and Commissions09 Aug 2018
Raj Pal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0685
Tribunals and Commissions09 Aug 2018
Shri Devender Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0683
Tribunals and Commissions09 Aug 2018
Rajesh Kumar & Ors. Vs Ministry Of Labour & Employment & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0678
Tribunals and Commissions09 Aug 2018
Ms. Geetanjali Vs Delhi Subordinate Service Selection Board & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0675
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions09 Aug 2018
D. K. Rangra Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0674
Tribunals and Commissions09 Aug 2018
Amit Kumar Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0671
Tribunals and Commissions09 Aug 2018
Neeraj Yadav Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0663
Tribunals and Commissions09 Aug 2018Dismissed
Devender Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0135
Tribunals and Commissions09 Aug 2018Dismissed
Amit Kumar Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0134
Tribunals and Commissions09 Aug 2018Dismissed
Neeraj Yadav Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0132
Tribunals and Commissions09 Aug 2018Disposed Of
Rajesh Kumar And Ors Vs Ministry Of Labour And Employment And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0131