Tribunals and Commissions20 Aug 2018
Ashok Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0566
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 50 of 114
Tribunals and Commissions20 Aug 2018
Sanjay Kumar Gupta & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0563
Tribunals and Commissions20 Aug 2018
Dr. Mahesh Chauhan Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0559
DHS (Allopathy) Rules, 2009
Tribunals and Commissions20 Aug 2018
Union Of India & Ors. Vs Dalvir Singh
Central Administrative Tribunal · (2018) 08 CAT CK 0558
CPC-Order XLVII Rule 1, 47 Rule 1, Section 114Administrative Tribunal Act-Section 22, 22(2)(f), 22(3)(f), 22(3) clauses (a) to (i)
Tribunals and Commissions20 Aug 2018Dismissed
Dr. S. K. Narula Vs Union Of India
Central Administrative Tribunal · (2018) 08 CAT CK 0718
Tribunals and Commissions20 Aug 2018Dismissed
Ashok Kumar And Ors Vs Secretary, Government Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0080
Tribunals and Commissions20 Aug 2018Dismissed
Union Of India And Ors Vs Dalvir Singh
Central Administrative Tribunal · (2018) 08 CAT CK 0075
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions20 Aug 2018Disposed Of
S.D. Windlesh Vs Labour Commissioner And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0071
Tribunals and Commissions20 Aug 2018Allowed
Sanjay Kumar Gupta And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0070
Tribunals and Commissions20 Aug 2018Dismissed
Dr. S.K. Narula Vs Union Of India
Central Administrative Tribunal · (2018) 08 CAT CK 0069
Tribunals and Commissions20 Aug 2018Allowed
Pradeep Kumar And Ors Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0068
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions20 Aug 2018Dismissed
Dr. Mahesh Chauhan Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0067
Tribunals and Commissions20 Aug 2018Dismissed
Sat Pal Vs Union Of India And Others
Central Administrative Tribunal · (2018) 08 CAT CK 0066
Tribunals and Commissions20 Aug 2018Dismissed
Ajai Kumar Arora Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0065
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions20 Aug 2018Allowed
Kalu Prasad Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 08 CAT CK 0063
Tribunals and Commissions20 Aug 2018Dismissed
Ishwar Singh Vs MTNL And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0049
Tribunals and Commissions20 Aug 2018Dismissed
Mahabir Singh Gosain And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0047
Tribunals and Commissions17 Aug 2018
Alok Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0652
Code of Civil Procedure
Tribunals and Commissions17 Aug 2018
Rajwati Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0574
Tribunals and Commissions17 Aug 2018
A. K. Rastogi Vs Ministry Of Corporate Affairs & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0560
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995Administrative Tribunals Act, 1985-Section 14Companies Act, 2013