Tribunals and Commissions23 Aug 2018Allowed
Raj Kumar Sharma Vs East Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0059
Constitution Of India, 1950 — Article 21, 41, 47
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 49 of 114
Tribunals and Commissions23 Aug 2018Allowed
Mahender Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0058
Tribunals and Commissions23 Aug 2018Dismissed
Raj Kumar Dahiya Vs Delhi Development Authority
Central Administrative Tribunal · (2018) 08 CAT CK 0057
Tribunals and Commissions23 Aug 2018Dismissed
Shashi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0055
Tribunals and Commissions23 Aug 2018Dismissed
Suresh Kumar Nagar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0052
Tribunals and Commissions23 Aug 2018Dismissed
Dr. R.R. Gautam Vs Commissioner, North Delhi Municipal And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0045
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 4
Tribunals and Commissions21 Aug 2018
Dr. Shabana Parveen Vs Ministry Of AYUSH & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0591
Constitution of India-Article 14
Tribunals and Commissions21 Aug 2018
Dr. Salma Khatoon Vs Ministry Of AYUSH & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0586
Constitution of India-Article 14
Tribunals and Commissions21 Aug 2018
Tejbir Singh Bhati & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0584
Tribunals and Commissions21 Aug 2018
P.C. Meena Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0579
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 47, 2(i)
Tribunals and Commissions21 Aug 2018Dismissed
P.C. Meena Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0046
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(i), 47
Tribunals and Commissions21 Aug 2018Dismissed
Dr. Salma Khatoon Vs Ministry Of AYUSH And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0044
Constitution Of India, 1950 — Article 14
Tribunals and Commissions20 Aug 2018
Ajai Kumar Arora Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0617
Administrative Tribunal Act, 2005-Section 19CCA Rule 1965crpc-Section 161
Tribunals and Commissions20 Aug 2018
Shri Ishwar Singh Vs MTNL & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0615
FRSR-FR-29, Rule-29(2)(b)(i) & (ii)
Tribunals and Commissions20 Aug 2018
Mahabir Singh Gosain & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0599
Tribunals and Commissions20 Aug 2018
Pradeep Kumar & Ors. Vs Govt. of NCTD & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0598
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions20 Aug 2018
Dr. Mahesh Chauhan Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0583
Tribunals and Commissions20 Aug 2018
Kalu Prasad Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0582
Constitution of India-Article 300A
Tribunals and Commissions20 Aug 2018
Sat Pal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0578
Tribunals and Commissions20 Aug 2018
S.D.Windlesh Vs The Labour Commissioner & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0576