Tribunals and Commissions26 Aug 2018Disposed Of
Raj Shekhar Vyas Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0186
Constitution Of India, 1950 — Article 311
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 47 of 114
Tribunals and Commissions26 Aug 2018Dismissed
Baldeep Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0183
Tribunals and Commissions26 Aug 2018Disposed Of
Sidharth Goyal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0182
Administrative Tribunals Act, 1985 — Section 19Civil Services Examination Rules, 2017 — Rule 10Indian Revenue Service (Customs And Central Excise ) Group ‘A’ Rules, 2016 — Rule 6(5)
Tribunals and Commissions24 Aug 2018
Sh.Pawan Kumar Vs Govt. od NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0640
CCS (CCA) Rules, 1965-Rule 14IPC-Sections 147, 148, 149, 268, 341, 342CCS (Conduct) Rules, 1964-Rule 3
Tribunals and Commissions24 Aug 2018
Kameshwar Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0620
Industrial Disputes Act, 1947-Section 10-A, 17, 17-A, 29
Tribunals and Commissions24 Aug 2018
Karnail Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0610
Railways Servant (Conduct) Rules, 1966-Rule 3.1 Para (i), (ii) & (iii)Railway Servants (Discipline & Appeal) Rules, 1968-Rule 18
Tribunals and Commissions24 Aug 2018
Inspector (Exe) Surender Singh & Ors. Vs Lt. Governor, Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0606
Delhi Police (Appointment & Recruitment) Rules, 1980Delhi Police (Promotion & Confirmation) Rules, 1980-Rules 4, 5, 6Delhi Police Act, 1978-Section 5, 147
Tribunals and Commissions24 Aug 2018
Maj. Hari Vansh Sharma (Retd.) Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0597
Central Civil Services (Pension) Rules, 1972
Tribunals and Commissions24 Aug 2018
Dilawar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0596
Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 4(1), 5(1)
Tribunals and Commissions24 Aug 2018
Smt. Prabha Abhey Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0588
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 226, 32, 14, 16
Tribunals and Commissions24 Aug 2018
Mewa Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0585
Tribunals and Commissions24 Aug 2018
M.N. Sharma Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0577
CCS (CCA) Rules, 1965-Rule 14Prevention of Corruption Act, 1988-Section 7, 13(2) read with Section 13(1)(d)
Tribunals and Commissions24 Aug 2018
Raj Kumar Sehgal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0573
Income-tax Act, 1961-Section 148Central Civil Services (Conduct) Rules, 1964-Rule 3(1)(i), (ii) and (iii)Constitution of India-Articles 14, 19, 21
Tribunals and Commissions24 Aug 2018
Ramesh Kumar Rajput Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0572
Tribunals and Commissions24 Aug 2018
F. H. Joseph Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0569
Tribunals and Commissions24 Aug 2018
Kamlesh Kumar Meena & Ors. Vs South Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0561
Tribunals and Commissions24 Aug 2018Dismissed
F.H. Joseph Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0079
Tribunals and Commissions24 Aug 2018Allowed
Kamlesh Kumar Meena And Ors Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0078
Tribunals and Commissions24 Aug 2018Dismissed
Inspector (Exe) Surender Singh And Ors Vs Lt. Governor, Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0077
Delhi Police Act, 1978 — Section 5, 147Himachal Pradesh And Andaman And Nicobar Islands Police Services Rules, 1965 — Rule 5, 11, 12, 14, 17, 29Delhi, Andaman And Nicobar Islands Police Service Rules, 2003 — Rule 7(2)(c)
Tribunals and Commissions24 Aug 2018Disposed Of
Ramesh Kumar Rajput Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0076