Tribunals and Commissions28 Aug 2018
Sitab Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0600
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 46 of 114
Tribunals and Commissions28 Aug 2018
Durgander S Mathur Vs All India Institute Of Medical Sciences & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0589
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules-Rule 16Constitution of India-Article 226, 309
Tribunals and Commissions28 Aug 2018
S. L. Gupta Vs Secretary, Government Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0537
Tribunals and Commissions28 Aug 2018Dismissed
S.L. Gupta Vs Secretary, Government Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0180
Tribunals and Commissions28 Aug 2018Dismissed
Durgander S Mathur Vs All India Institute Of Medical Sciences
Central Administrative Tribunal · (2018) 08 CAT CK 0041
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 16Constitution Of India, 1950 — Article 226, 309
Tribunals and Commissions28 Aug 2018Disposed Of
Sitab Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0040
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions28 Aug 2018Dismissed
Suresh Kumar Bhandari Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0039
Tribunals and Commissions28 Aug 2018Dismissed
Prawin W.Desai Vs Secretary, Government Of NCT Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0037
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions28 Aug 2018Allowed
Rajkumari And Ors Vs Govt. Of NCT Delh And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0036
Administrative Tribunals Act, 1985 — Section 19, 20, 21Central Civil Services (Pension) Rules, 1972 — Rule 41, 41(1)
Tribunals and Commissions28 Aug 2018Dismissed
Dilip Kumar Meena Vs North Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0034
Tribunals and Commissions28 Aug 2018Disposed Of
Amiya Chandra Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0032
Tribunals and Commissions28 Aug 2018Dismissed
Head Constable Chander Veer Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0031
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 15, 15(2), 16Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions27 Aug 2018
Smt. Sudha Tandon & Ors. Vs Hardayal Municipal Public Library & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0631
Administrative Tribunals Act, 1985-Section 14Societies Registration Act, 1860
Tribunals and Commissions27 Aug 2018
Balbir Singh Vs GNCT Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0619
Constitution of India-Article 14, 16CCS (Pension) Rules, 1972-Sub-Rule (2) of Rule 9
Tribunals and Commissions27 Aug 2018
Shri Moti Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0614
Tribunals and Commissions27 Aug 2018
Shri Ganga Dev Vs Commissioner Of Income Tax & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0608
Administrative Tribunals Act-Section 19, 3(q)(v)Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 4 (1), 9
Tribunals and Commissions27 Aug 2018Dismissed
Balbir Singh Vs GNCT Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0062
Central Civil Services (Pension) Rules, 1972 — Rule 9(2)Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions27 Aug 2018Dismissed
Sudha Tandon And Ors Vs Hardayal Municipal Public Library And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0033
Administrative Tribunals Act, 1985 — Section 14
Tribunals and Commissions27 Aug 2018Disposed Of
Moti Ram Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0030
Tribunals and Commissions27 Aug 2018Dismissed
Ganga Dev Vs Commissioner Of Income Tax And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0029
Administrative Tribunals Act, 1985 — Section 3(q)(v), 19Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 4(1)