Tribunals and Commissions30 Aug 2018
Manoj Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0627
CCS (CCA) Rules-Rule 10(7)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 44 of 114
Tribunals and Commissions30 Aug 2018
R. Senthil Kumaran Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0624
Tribunals and Commissions30 Aug 2018
Raja Ram Vs Union Of India
Central Administrative Tribunal · (2018) 08 CAT CK 0622
Indian Railway Conduct Rules, 1966Railway Service (Pension) Rules, 1993-Rule 65
Tribunals and Commissions30 Aug 2018
Jitendra Pratap Singh, IRS Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0609
CCS (CCA) Rules, 1965-Rule 14, Sub-rule 4 of Rule 14
Tribunals and Commissions30 Aug 2018
Dr. Vijay Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0607
Central Civil Service (Pension) Rules, 1972-Rules 48, 48-AFundamental Rules-Rule 56
Tribunals and Commissions30 Aug 2018
Sh. Nanak Chand Vs The Chairman, Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0603
Constitution of India-Article 226CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions30 Aug 2018Dismissed
Const. Kirpal Singh Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0185
Indian Penal Code, 1860 — Section 323, 324, 405, 506Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
Tribunals and Commissions30 Aug 2018Dismissed
Miss Diksha Vs Directorate General Of Health Services And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0184
Tribunals and Commissions30 Aug 2018Dismissed
Dr. Garima Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0181
Tribunals and Commissions30 Aug 2018Disposed Of
Harish Vardhan And Ors Vs State Council Of Educational And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0027
Tribunals and Commissions30 Aug 2018Dismissed
Nanak Chand Vs Chairman, Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0026
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions30 Aug 2018Dismissed
Dr. Vijay Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0025
Central Civil Services (Pension) Rules, 1972 — Rule 48, 48A
Tribunals and Commissions30 Aug 2018Partly Allowed
Jitendra Pratap Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0024
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(4)
Tribunals and Commissions30 Aug 2018Dismissed
Raja Ram Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0023
Railway Service (Pension) Rules, 1993 — Rule 65
Tribunals and Commissions30 Aug 2018Disposed Of
Manoj Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0020
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(7)
Tribunals and Commissions30 Aug 2018Allowed
Chand Kumar And Ors Vs Union Of India Ands Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0017
Tribunals and Commissions30 Aug 2018Allowed
Arun R.S. Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0016
Tribunals and Commissions30 Aug 2018Dismissed
R. Senthil Kumaran Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0015
Tribunals and Commissions29 Aug 2018
Vikram Singh & Ors. Vs President's Secretariat & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0649
Constitution of India-Articles 14, 16RPC-Section 307, 120-B, 212, 216Arms Act-Section 7/25, 26/27
Tribunals and Commissions29 Aug 2018
Dr. Yog Raj Handoo Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0642
Central Civil Services (Pension) Rules, 1972-Rule 48-A(ii), 48-A(2), 48-ACCS (CCA) Rules