Tribunals and Commissions04 Sept 2018
Sombir Vs Govt. Of NCT Delhi & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0478
Administrative Tribunals Act, 1985-Section 19IPC-Sections 279, 337, 338, 338-A, 304-A
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 42 of 114
Tribunals and Commissions04 Sept 2018
Constable Mangal Singh Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0475
Administrative Tribunals Act, 1985-Section 19IPC-Sections 307, 120B, 34, 279, 337, 411, 482Delhi Police (Punishment & Appeal) Rules, 1980-Rule 12
Tribunals and Commissions04 Sept 2018
Naba Kishore Madhi Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0472
Tribunals and Commissions04 Sept 2018Dismissed
Lokesh Kumar And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0190
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions04 Sept 2018Dismissed
Sanjeev Rao Y And Ors Vs Bharat Sanchar Nigam Limited And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0181
Tribunals and Commissions04 Sept 2018Disposed Of
Constable Mangal Singh Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0180
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 34, 120B, 307Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12
Tribunals and Commissions04 Sept 2018Dismissed
Jaivender Singh Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0178
Tribunals and Commissions04 Sept 2018Dismissed
Sunil Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0177
Constitution Of India, 1950 — Article 226
Tribunals and Commissions04 Sept 2018Disposed Of
Sombir Vs Govt. Of NCT Delhi Ansd Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0175
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 279, 337, 338A
Tribunals and Commissions31 Aug 2018
Dinesh Kumar Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0651
Arms Act-Sections 25, 54, 59Delhi Police (Punishment and Appeal) Rules-1980Constitution of India-Article 311(2), 309
Tribunals and Commissions31 Aug 2018
Union Of India Vs Smt. Kanwaljit Deol & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0650
Administrative Tribunals Act, 1985-Section 22 (3)(f)Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17
Tribunals and Commissions31 Aug 2018
Dr. Jitender Sodhi & Ors. Vs All India Institute Of Medical Sciences & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0647
Indian Medical Council Act, 1956-Section 13(3), 33Minimum Qualifications for Teachers in Medical Institutions Regulations, 1998Postgraduate Medical Education Regulations, 2000
Tribunals and Commissions31 Aug 2018
Vinod Kumar & Ors. Vs Government Of N.C.T. Of Delhi & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0646
RTE Act
Tribunals and Commissions31 Aug 2018
Gopi Ram Meena Vs Commissioner, South Delhi Municipal Corporation
Central Administrative Tribunal · (2018) 08 CAT CK 0643
Administrative Tribunals Act, 1985-Section 19CCS (Conduct) Rules 1964-Rule 3(I) (ii) (iii)
Tribunals and Commissions31 Aug 2018
Babru Bhan Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0639
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions31 Aug 2018Dismissed
Shri Vikram Rana Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0638
Constitution of India-Article 226CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions31 Aug 2018
Jai Bhagwan Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0637
CCS (Pension) Rules, 1972-Rule 41, 41(1)
Tribunals and Commissions31 Aug 2018
Jayvinder Singh & Anr. Vs The Commissioner, North Delhi Municipal Corporation
Central Administrative Tribunal · (2018) 08 CAT CK 0636
Constitution of India-Articles 14, 16 and 21
Tribunals and Commissions31 Aug 2018
Rajnish Kumar Vs Navodaya Vidyalaya Samiti & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0634
CCS (CCA) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rule 3 (1) (ii) and (iii)
Tribunals and Commissions31 Aug 2018
Union of India & Ors. Vs Mr. Pawan Kumar & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0633