Tribunals and Commissions06 Sept 2018Dismissed
Phool Chand Yadav And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0191
Administrative Tribunals Act, 1985 — Section 14
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 40 of 114
Tribunals and Commissions06 Sept 2018Dismissed
S.A. Khan Vs Ministry Of Finance And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0172
Tribunals and Commissions06 Sept 2018Allowed
Girish Chandra Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0171
Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions06 Sept 2018Disposed Of
Jagbir Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0170
Railway Servants (Hours Of Work And Period Of Rest) Rules 2005 — Rule 3, 4, 4(2)
Tribunals and Commissions06 Sept 2018Dismissed
Brahmananda Pati And Ors Vs Union Of India through Secretary And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0169
Tribunals and Commissions06 Sept 2018Dismissed
Kamlendra Prasad Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0168
Tribunals and Commissions06 Sept 2018Dismissed
Maj (Retd) Umesh Chandra Naik Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0167
Central Civil Services (Pension) Rules, 1972 — Rule 26
Tribunals and Commissions06 Sept 2018Dismissed
Avinash Pratap Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0166
Tribunals and Commissions06 Sept 2018Allowed
Ram Dhan Gupta Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0165
Tribunals and Commissions06 Sept 2018Dismissed
Dr. Ashish Singh Thakur Vs Union Public Service Commission And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0164
Tribunals and Commissions06 Sept 2018Partly Allowed
Mahabir Singh Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0162
Tribunals and Commissions06 Sept 2018Disposed Of
Tara Chand Vs General Managr (Pension) And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0160
Tribunals and Commissions05 Sept 2018
Anil Kumar Sahni Vs Indian Trade Promotion Organisation
Central Administrative Tribunal · (2018) 09 CAT CK 0491
ITPO Employees’ (Conduct, Discipline & Appeal) Rules 1977-Rules 4(1), 5(5), 5(9), 5(20), 5(24), 5(30), 4.1(i)(ii)(iii), 5(1), 5(2)
Tribunals and Commissions05 Sept 2018
Ashish Kumar & Ors. Vs Raghvendra Singh & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0485
Tribunals and Commissions05 Sept 2018
Ravi Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0483
Tribunals and Commissions05 Sept 2018
Rattan Lal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0482
CCS Pension Rules, 1972-Rule 64
Tribunals and Commissions05 Sept 2018Allowed
Pinki Kumari Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0477
Administrative Tribunals Act, 1985-Section 19Railway Servants (Conduct) Rules 1966-Rule 3.1(i), (ii) & (iii)Railway Servants (Discipline & Appeal) Rules, 1968-Rule 9 (21), 18
Tribunals and Commissions05 Sept 2018
Sunil Kumar Yadav Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0476
Tribunals and Commissions05 Sept 2018
Raj Rani Choudhary Vs Anupam Srivastava & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0474
Tribunals and Commissions05 Sept 2018
Shyam Pal Singh Vs The Bharat Sanchar Nigam Limited & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0473