Tribunals and Commissions07 Sept 2018
Shiv Bhadur Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0503
Administrative Tribunals Act, 1985-Section 19Railway Services (Pension) Rules, 1993-Rule 31, 20, 107
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 39 of 114
Tribunals and Commissions07 Sept 2018
Arun Kushwaha Vs General Manager, Eastern Railway Kolkata & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0501
CAT (Procedure) Rules, 1987-Rule 15
Tribunals and Commissions07 Sept 2018
Devendra Vs The Secretary, New Delhi Municipal Council (NDMC) & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0494
Tribunals and Commissions07 Sept 2018Dismissed
Devendra Vs Secretary
Central Administrative Tribunal · (2018) 09 CAT CK 0163
Tribunals and Commissions07 Sept 2018Dismissed
Shalu Tyagi Vs State (NCT Of Delhi) And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0159
Tribunals and Commissions07 Sept 2018Dismissed
Arun Kushwaha Vs General Manager, Eastern Railway Kolkata And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0157
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions07 Sept 2018Disposed Of
Shiv Bhadur Yadav Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0155
Administrative Tribunals Act, 1985 — Section 19Railway Services (Pension) Rules, 1993 — Rule 20, 31, 107
Tribunals and Commissions06 Sept 2018
Ram Dhan Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0586
Tribunals and Commissions06 Sept 2018
Mahabir Singh Vs Government Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0502
Tribunals and Commissions06 Sept 2018
Sh. Tara Chand Vs General Managr (Pension) & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0499
RS(RP) Rules, 2008
Tribunals and Commissions06 Sept 2018
Brahmananda Pati & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0496
Tribunals and Commissions06 Sept 2018
Delhi Flood Control Mazdoor Union & Ors. Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0495
Industrial Act, 1947-Section 12(3)
Tribunals and Commissions06 Sept 2018
Kamlendra Prasad Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0493
Indian Police (Pay) Rules, 2007Indian Police Service (Pay) Amendment Rules, 2008Fundamental Rules-Rule 30(1)
Tribunals and Commissions06 Sept 2018
Dr. Ashish Singh Thakur Vs Union Public Service Commission & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0490
Tribunals and Commissions06 Sept 2018
Maj (Retd) Umesh Chandra Naik Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0489
CCS (Pension) Rules, 1972-Rule 26
Tribunals and Commissions06 Sept 2018
Girish Chandra Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0488
Constitution of India-Articles 14, 16, 21Administrative Tribunal ActCCS (Redeployment of Surplus Staff) Rules, 1990-Rule 9
Tribunals and Commissions06 Sept 2018
S.A. Khan Vs Ministry Of Finance & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0487
Tribunals and Commissions06 Sept 2018
Avinash Pratap Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0486
Tribunals and Commissions06 Sept 2018
Jagbir Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0484
Railway Servants (Hours of Work and Period of Rest) Rules, 2005-Clause 4, Rule 3, 4, 4(2)
Tribunals and Commissions06 Sept 2018Dismissed
Phool Chand Yadav & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0610
Administrative Tribunals Act, 1985-Section 14