Tribunals and Commissions12 Sept 2018Dismissed
Chander Kant Dubey Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0152
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 37 of 114
Tribunals and Commissions12 Sept 2018Dismissed
Rajendra Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0150
Constitution Of India, 1950 — Article 53, 74, 77(3), 123, 142, 154, 163, 166(3), 213, 311(2), 317, 352(1), 356, 360
Tribunals and Commissions12 Sept 2018Dismissed
Dr. Rajesh Kumar Vs M. Sathiyavathy, Secretary And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0145
Tribunals and Commissions12 Sept 2018Dismissed
Ajay Kumar Vs All India Institute Of Medical Sciences And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0143
Tribunals and Commissions12 Sept 2018Allowed
Rajinder Kumar Modi Vs Chairperson-Cum-Managing Director
Central Administrative Tribunal · (2018) 09 CAT CK 0142
Tribunals and Commissions11 Sept 2018
Surender Rana Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0529
IPC-Section 489C, 489Code of Criminal Procedure-Section 100(4)Evidence Act-Section 73
Tribunals and Commissions11 Sept 2018
Shri Dalip Singh Vs Govt. of NCTD & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0520
Delhi Police (Punishment & Appeal) Rules, 1980Evidence Act
Tribunals and Commissions11 Sept 2018Disposed Of
Karanvir Singh Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0519
CAT (Procedure) Rules, 1987-Rule 15
Tribunals and Commissions11 Sept 2018
Manjeet Singh Vs The Delhi Transport Corporation & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0517
DRTA (Conditions of Appointment and Service) Regulations, 1952-Clause 9(A)(i)IPC-Sections 279, 337, 338Probation of Offenders Act-Section 3
Tribunals and Commissions11 Sept 2018
Sanjeev Kumar (IDSE) Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0515
Tribunals and Commissions11 Sept 2018
Sh. Amit Vs Commissioner Of Income Tax & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0509
Public Premises (Eviction of Unauthorized Occupants) Act, 1971-Section 4(1), 5(1)
Tribunals and Commissions11 Sept 2018
Raj Kumar C Malik Vs Delhi Police & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0507
Tribunals and Commissions11 Sept 2018
Rajesh Kumar Vs Department Of Post Office
Central Administrative Tribunal · (2018) 09 CAT CK 0500
Tribunals and Commissions11 Sept 2018Dismissed
Rajesh Kumar Vs Department Of Post Office
Central Administrative Tribunal · (2018) 09 CAT CK 0154
Tribunals and Commissions11 Sept 2018Dismissed
Raj Kumar C Malik Vs Delhi Police And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0151
Tribunals and Commissions11 Sept 2018Dismissed
Manjeet Singh Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0148
Indian Penal Code, 1860 — Section 28, 279, 327, 337, 338Probation Of Offenders Act, 1907 — Section 3
Tribunals and Commissions11 Sept 2018Dismissed
Surender Rana Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0147
Code Of Criminal Procedure, 1973 — Section 100(4)Evidence Act, 1872 — Section 73
Tribunals and Commissions11 Sept 2018Dismissed
Sanjeev Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0146
Tribunals and Commissions11 Sept 2018Dismissed
Dalip Singh Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0140
Tribunals and Commissions11 Sept 2018Disposed Of
Amit Vs Commissioner Of Income Tax And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0138