Tribunals and Commissions14 Sept 2018Dismissed
Sunil Kumar And Ors Vs Chairman And Managing Director And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0128
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 35 of 114
Tribunals and Commissions14 Sept 2018Dismissed
Manoj Kumar Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0125
Indian Penal Code, 1860 — Section 148, 149, 302, 307, 323, 452, 506
Tribunals and Commissions14 Sept 2018Disposed Of
Karanvir Singh Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0121
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions14 Sept 2018Dismissed
armod Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0118
Tribunals and Commissions14 Sept 2018Disposed Of
Shaji Abraham And Ors Vs Union Of India
Central Administrative Tribunal · (2018) 09 CAT CK 0116
Central Civil Services (Pension) Rules, 1972 — Rule 37, 49, 49(2)
Tribunals and Commissions14 Sept 2018Dismissed
Asha Ram Nehra Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0115
Tribunals and Commissions14 Sept 2018Dismissed
Shashank Gahlot Vs Govt. Of NCT And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0112
Tribunals and Commissions14 Sept 2018Disposed Of
Sanjay Kanhaiya Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0108
Tribunals and Commissions14 Sept 2018Dismissed
Raj Kunwar Vs Govt. Of NCT And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0107
Tribunals and Commissions13 Sept 2018
Jawahar Singh Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0561
IPC-Sections 395, 397, 120-BD.P.Act-Sections 28, 112Constitution of India-Articles 14, 16, 226, 227
Tribunals and Commissions13 Sept 2018
HC Khushi Ram Vs Govt Of NCTD & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0548
Delhi Police (Punishment and Appeal) Rules, 2011-Rule 11(1), 11(3)Delhi Police (Punishment & Appeal) Rules, 1980-Rule 11, 16, 18Prevention of Corruption Act, 1988-Section 7, 13, 13(2)
Tribunals and Commissions13 Sept 2018
Gurdeep Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0547
Tribunals and Commissions13 Sept 2018
Niti Tomar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0545
Tribunals and Commissions13 Sept 2018
Ram Niwas & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0541
Constitution of India-Article 14, 16(1)Industrial Dispute Act, 1974-Section 2(oo)Fundamental and Supplementary Rules
Tribunals and Commissions13 Sept 2018
Smt. Prem Devi & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0536
Tribunals and Commissions13 Sept 2018
Smt. Savitri Meena Vs Govt. Of N.C.T. Of Delhi & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0531
Tribunals and Commissions13 Sept 2018
Madan Pal Vs Govt of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0526
Delhi Police (Punishment & Appeal) Rules, 1980-Rule 16(viii)
Tribunals and Commissions13 Sept 2018
Neeti Nayyar Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0525
Tribunals and Commissions13 Sept 2018
Rameshwar Prasad Meena Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0523
IPC-Section 409Constitution of India-Article 311 (2) (b)
Tribunals and Commissions13 Sept 2018
Shri Niaz Ahmad Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0518
Constitution of India-Articles 14 and 16