Tribunals and Commissions13 Sept 2018
Shri Inder Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0514
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 36 of 114
Tribunals and Commissions13 Sept 2018Dismissed
Niaz Ahmad Vs General Manager, Northern Railway And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0134
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions13 Sept 2018Allowed
Savitri Meena Vs Govt. Of N.C.T. Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0133
Tribunals and Commissions13 Sept 2018Partially Allowed
Inder Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0132
Tribunals and Commissions13 Sept 2018Allowed
Madan Pal Vs Govt Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0130
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 16(viii)
Tribunals and Commissions13 Sept 2018Dismissed
HC Khushi Ram Vs Govt Of NCTD And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0129
Prevention Of Corruption Act, 1988 — Section 7, 13Delhi Police Act, 1978 — Section 147
Tribunals and Commissions13 Sept 2018Allowed
Rameshwar Prasad Meena Vs Commissioner Of Police And Others
Central Administrative Tribunal · (2018) 09 CAT CK 0127
Constitution Of India, 1950 — Article 311(2)(b)
Tribunals and Commissions13 Sept 2018Dismissed
Prem Devi And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0126
Tribunals and Commissions13 Sept 2018Dismissed
Gurdeep Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0124
Tribunals and Commissions13 Sept 2018Dismissed
Jawahar Singh Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0123
Constitution Of India, 1950 — Article 14, 16, 226, 227
Tribunals and Commissions13 Sept 2018Dismissed
Niti Tomar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0122
Tribunals and Commissions13 Sept 2018Dismissed
Ram Niwas And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0120
Industrial Dispute Act, 1974 — Section 2(oo)Constitution Of India, 1950 — Article 14, 16(1)
Tribunals and Commissions13 Sept 2018Dismissed
Neeti Nayyar Vs Govt. Of NCT And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0119
Tribunals and Commissions12 Sept 2018
Shri Rajinder Kumar Modi Vs The Chairperson-cum-Managing Director, Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0546
EPF ActPF ActDRTA (Conditions of Appointment and Service) Regulations, 1952-Clause 10
Tribunals and Commissions12 Sept 2018
Dr. Rajesh Kumar Vs Smt. M. Sathiyavathy & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0524
Tribunals and Commissions12 Sept 2018
Sh. Chander Kant Dubey (Retd.) Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0461
Tribunals and Commissions12 Sept 2018
Ajay Kumar Vs All India Institute Of Medical Sciences (AIIMS) & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0513
Tribunals and Commissions12 Sept 2018
Rajendra Singh Vs Union Of India
Central Administrative Tribunal · (2018) 09 CAT CK 0512
Constitution of India-Article 77(3), 166(3), 123, 213, 311 (2), proviso (c), 317, 352(1), 356, 360, 53, 154, 74, 163, 142Transaction of Business Rules
Tribunals and Commissions12 Sept 2018
Ramji Lal Vs Chairman, Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0504
Tribunals and Commissions12 Sept 2018Allowed
Ramji Lal Vs Chairman, Delhi Transport Corporation
Central Administrative Tribunal · (2018) 09 CAT CK 0153