Tribunals and Commissions17 Sept 2018Allowed
Mansa Ram Vs Police Commissioner Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0114
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 34 of 114
Tribunals and Commissions17 Sept 2018Dismissed
R.G. Mishra Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0113
Tribunals and Commissions17 Sept 2018Dismissed
Mandeep Singh Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0111
Tribunals and Commissions17 Sept 2018Dismissed
Defence Civilian Karamchari Union Cod Delhi Cantt-10 And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0110
Tribunals and Commissions17 Sept 2018Dismissed
HC Tuki Ram Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0109
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions17 Sept 2018Dismissed
Mahender Singh Vs Commissioner (North Dmc) And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0001
Tribunals and Commissions14 Sept 2018
Sanjay Kanhaiya Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0554
Tribunals and Commissions14 Sept 2018
Raj Kunwar Vs The Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0549
Tribunals and Commissions14 Sept 2018
Sh. Shaji Abraham & Ors. Vs Union Of India
Central Administrative Tribunal · (2018) 09 CAT CK 0538
CCS (Pension) Rules, 1972-Rule 37, 49, 49(2)
Tribunals and Commissions14 Sept 2018
Parmod Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0535
Tribunals and Commissions14 Sept 2018
Sunil Kumar & Anr. Vs Chairman & Managing Director, MTNL & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0534
Tribunals and Commissions14 Sept 2018
Asha Ram Nehra Vs Commissioner Of Police & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0530
Tribunals and Commissions14 Sept 2018
Shashank Gahlot Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0528
Tribunals and Commissions14 Sept 2018
Sh. K.L. Parashar Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0527
DDA Conduct, Disciplinary and Appeal Regulations 1999-Rule 4 1(i) (ii) and (iii)Evidence ActConstitution of India-Article 226, 227
Tribunals and Commissions14 Sept 2018
Manoj Kumar Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0522
IPC-Sections 148, 149, 307, 323, 452, 506 and 302
Tribunals and Commissions14 Sept 2018
Smt. Sarika Vs Delhi Subordinate Services Selection Board & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0521
Tribunals and Commissions14 Sept 2018
Ramesh Kumar Vs Delhi Transport Corporation & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0516
IPC-Section 306/34Payment of Gratuity Act, 1972-Section 4, 4(1), 4(6), 4(6)(a)
Tribunals and Commissions14 Sept 2018Dismissed
Sarika Vs Delhi Subordinate Services Selection Board And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0136
Tribunals and Commissions14 Sept 2018Dismissed
K.L.Parashar Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0135
Delhi Development Authority Conduct, Disciplinary And Appeal Regulations 1999 — Rule 4(1)(i), 4(1)(ii), 4(1)(iii)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions14 Sept 2018Disposed Of
Ramesh Kumar Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 09 CAT CK 0131
Indian Penal Code, 1860 — Section 34, 306Payment Of Gratuity Act, 1972 — Section 4, 4(6)(a)