Tribunals and Commissions19 Sept 2018Dismissed
Mahender Singh Bisht Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0091
Administrative Tribunals Act, 1985 — Section 3(q)(v)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 32 of 114
Tribunals and Commissions19 Sept 2018Allowed
Mahendri Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0090
Tribunals and Commissions19 Sept 2018Allowed
Dharam Pal Dharra Vs Delhi Jal Board And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0088
Central Civil Services (Pension) Rules, 1965 — Rule 69Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 16
Tribunals and Commissions19 Sept 2018Dismissed
Gopal Mukherjee Vs Delhi Metro Rail Corporation Ltd And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0087
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)
Tribunals and Commissions19 Sept 2018Dismissed
Dhunni Lal Vs UOI And Others
Central Administrative Tribunal · (2018) 09 CAT CK 0083
Tribunals and Commissions19 Sept 2018Allowed
Ranjay Atrishya Vs Commissioner Of Police And Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0082
Tribunals and Commissions19 Sept 2018Dismissed
Pushpa Devi Vs Govt. Of N.C.T. Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0081
Administrative Tribunals Act, 1985 — Section 19, 21, 21(1), 21(3)Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions19 Sept 2018Dismissed
Dilshad Kumar Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 09 CAT CK 0080
Tribunals and Commissions19 Sept 2018Dismissed
Sahab Singh Gahlawat And Ors Vs Health And Family Welfare Department And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0078
Tribunals and Commissions18 Sept 2018
Mukesh Kumar Suman Vs Union Public Service Commission & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0584
Right to Information Act, 2005Constitution of India
Tribunals and Commissions18 Sept 2018
Ramesh Kumar Bhatia Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0580
Accounts Code-Chapter 17IPC-Section 120B, 420, 468, 471, 509Prevention of Corruption Act, 1988-Section 13(2), 13(1)(d)
Tribunals and Commissions18 Sept 2018
D. K. Vinod Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0577
Tribunals and Commissions18 Sept 2018
Sohanpal Vs The Commissioner & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0566
Constitution of India-Article 311, 311(2)(b)DMC Service (Control & Appeal) Regulation, 1959
Tribunals and Commissions18 Sept 2018
Gurjeet Singh Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0560
Indian Penal Code-Section 365, 203, 404, 34, 364-A, 302Juvenile Act
Tribunals and Commissions18 Sept 2018
Sunil Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0558
Tribunals and Commissions18 Sept 2018
Sangeeta Rao Vs Govt. Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0557
Fundamental Rules-FR 56(j), Rule 56(i)CCS (Pension) Rules, 1972-Rule 48Constitution of India-Article 310, 311
Tribunals and Commissions18 Sept 2018
Alok Agarwal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0555
Tribunals and Commissions18 Sept 2018
Kallol Dutta Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0553
Indian Posts and Telecommunications Accounts and Finance Service Group 'B' (Accounts Officers and Assistant Accounts Officers) Recruitment Rules, 2018
Tribunals and Commissions18 Sept 2018
Ms. T. Uma (IFS) Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0551
Limitation Act-Section 3
Tribunals and Commissions18 Sept 2018
N.K.Taneja Vs The Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0544
CCS (CCA) Rules, 1965-Rule 14CCS (Pension) Rules, 1972-Rule 9