Tribunals and Commissions18 Sept 2018
Parwati Kujur (Inspector) Vs Commissioner Of Delhi Police & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0532
CCS (Leave) Rules, 1972
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 33 of 114
Tribunals and Commissions18 Sept 2018Allowed
Parwati Kujur Vs Commissioner Of Delhi Police And Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0192
Tribunals and Commissions18 Sept 2018Allowed
D.K. Vinod Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0104
Tribunals and Commissions18 Sept 2018Dismissed
Sunil Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0103
Tribunals and Commissions18 Sept 2018Allowed
N.K.Taneja Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0102
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 9
Tribunals and Commissions18 Sept 2018Disposed Of
Kallol Dutta Vs Union Of India and Others
Central Administrative Tribunal · (2018) 09 CAT CK 0101
Tribunals and Commissions18 Sept 2018Allowed
Mukesh Kumar Suman Vs Union Public Service Commission And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0100
Tribunals and Commissions18 Sept 2018Dismissed
Alok Agarwal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0099
Tribunals and Commissions18 Sept 2018Dismissed
Sangeeta Rao Vs Govt. Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0098
Central Civil Services (Pension) Rules, 1972 — Rule 48All India Services (Death-Cum-Retirement) Rules, 1958 — Rule 16(3)Constitution Of India, 1950 — Article 310, 311
Tribunals and Commissions18 Sept 2018Dismissed
T. Uma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0097
Limitation Act, 1963 — Section 3
Tribunals and Commissions18 Sept 2018Dismissed
Gurjeet Singh Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0096
Indian Penal Code, 1860 — Section 34, 302, 364A
Tribunals and Commissions18 Sept 2018Allowed
Sohanpal Vs Commissioner North Delhi Municipal Corporation Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0095
Constitution Of India, 1950 — Article 311, 311(2)(b)
Tribunals and Commissions18 Sept 2018Disposed Of
Ramesh Kumar Bhatia Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0093
Indian Penal Code, 1860 — Section 120B, 420, 468, 471, 509Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 437(A)
Tribunals and Commissions17 Sept 2018
Sh. Mansa Ram Vs The Police Commissioner & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0552
Prevention of Corruption Act, 1988-Section 7, 13
Tribunals and Commissions17 Sept 2018
HC Tuki Ram Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0460
Evidence ActConstitution of India-Article 226/227
Tribunals and Commissions17 Sept 2018
R.G. Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0550
Railway Servants (Pass) Rules, 1986-Schedule IV, Para 8Railway Service (Pension) Rules, 1993-Para 53(1), 53(3)Railway Service Rules, 1986
Tribunals and Commissions17 Sept 2018
Anil Kumar & Anr. Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0540
Administrative Tribunals Act, 1985-Section 19Central Civil Services (Pension) Rules, 1972-Rule 41
Tribunals and Commissions17 Sept 2018
Mandeep Singh Vs Staff Selection Commission & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0539
Tribunals and Commissions17 Sept 2018
Defence Civilian Karamchari Union & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0537
Tribunals and Commissions17 Sept 2018Allowed
Anil Kumar Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0117
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 41