Tribunals and Commissions20 Sept 2018Dismissed
Shashi Kumar Sharma And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0084
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 31 of 114
Tribunals and Commissions20 Sept 2018Dismissed
Adarsh Kumar Saxena Vs Union Of India And Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0079
Tribunals and Commissions20 Sept 2018Dismissed
Constable Dayanand Vs Govt. Of GNCTD And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0077
Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 15(2)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions19 Sept 2018
Shri Sahab Singh Gahlawat & Ors. Vs Health & Family Welfare Department & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0585
Tribunals and Commissions19 Sept 2018
Mahender Singh Bisht Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0583
Public Properties Eviction Act, 1971Administrative Act-Section 3(q)(v)
Tribunals and Commissions19 Sept 2018
Munshi Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0579
Indian Railway Establishment Code
Tribunals and Commissions19 Sept 2018
Gopal Mukherjee Vs Delhi Metro Rail Corporation Ltd. & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0578
Civil Procedure Code-Section 114, Order XLVII Rule 1Administrative Tribunals Act, 1985-Section 22(2)(f), 22(3)(f)
Tribunals and Commissions19 Sept 2018
Ranjay Atrishya Vs Commissioner of Police & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0574
IPC-Section 380
Tribunals and Commissions19 Sept 2018
Dhirendra Jain Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0573
RTI ActConstitution of India-Article 226
Tribunals and Commissions19 Sept 2018
Shri Pushpa Devi Vs Govt. Of N.C.T. Of Delhi & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0570
CAT (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act 1985-Section 19, 21, 21 (1), 21 (3)
Tribunals and Commissions19 Sept 2018
Dhunni Lal Vs UOI & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0569
Tribunals and Commissions19 Sept 2018
K.N.Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0567
Central Services (Medical Attendance) Rules, 1944-Rule 11Fundamental and Supplementary RulesService Bye-Laws and Condition of Service Regulations, 1992
Tribunals and Commissions19 Sept 2018
Mahendri Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0565
Juvenile Justice (Care and Protection of Children) Act, 2000
Tribunals and Commissions19 Sept 2018
Dilshad Kumar Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0564
Tribunals and Commissions19 Sept 2018
Delhi Transport Corporation & Anr. Vs Shri Mohar Singh
Central Administrative Tribunal · (2018) 09 CAT CK 0563
Administrative Tribunals Act, 1985-Section 22(3)(f)Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17CPC-Order XXXXVII Rule 1, Section 114
Tribunals and Commissions19 Sept 2018
Dharam Pal Dharra Vs Delhi Jal Board & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0562
CCS (Pension) Rules, 1972-Rule 9, 69Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 11, 16
Tribunals and Commissions19 Sept 2018Dismissed
Delhi Transport Corporation And Ors Vs Mohar Singh
Central Administrative Tribunal · (2018) 09 CAT CK 0106
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions19 Sept 2018Partly Allowed
K.N. Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0105
Tribunals and Commissions19 Sept 2018Allowed
Munshi Ram Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0094
Tribunals and Commissions19 Sept 2018Dismissed
Dhirendra Jain Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0092
Constitution Of India, 1950 — Article 226