Tribunals and Commissions25 Sept 2018Dismissed
Ajay Kumar Chawla Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0065
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 29 of 114
Tribunals and Commissions25 Sept 2018Dismissed
Sanju Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0064
Constitution Of India, 1950 — Article 14, 226
Tribunals and Commissions25 Sept 2018Disposed Of
Dr. Mayank Gupta And Ors Vs Medical Superintendent And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0063
Tribunals and Commissions25 Sept 2018Dismissed
Santosh Kumar Tiwary Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0062
Tribunals and Commissions25 Sept 2018Dismissed
Vinod Kumar And Ors Vs Municipal Corporation Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0061
Tribunals and Commissions25 Sept 2018Dismissed
Sanjeev Kumar Tudu Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0060
Tribunals and Commissions25 Sept 2018Dismissed
Jai Bhagwan Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0059
Tribunals and Commissions25 Sept 2018Dismissed
Mahesh Chand Meena Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0058
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16, 226, 227
Tribunals and Commissions25 Sept 2018Dismissed
Satish Kumar Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 09 CAT CK 0057
Tribunals and Commissions25 Sept 2018Dismissed
Birendra Singh Kunwar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0056
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(iii), 21(2)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 15(3)Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(1), 9(2)(a)
Tribunals and Commissions25 Sept 2018Disposed Of
Mithilesh Tyagi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0055
Central Civil Services (Pension) Rules, 1965 — Rule 2
Tribunals and Commissions25 Sept 2018Disposed Of
Vinod Kumar Khurana Vs Bharat Sanchar Nigam Limited And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0054
Tribunals and Commissions25 Sept 2018Dismissed
Pawan Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0050
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions25 Sept 2018Dismissed
Dr. Suresh Kumar And Ors Vs Secretary Ministry Of Health And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0049
Tribunals and Commissions25 Sept 2018Dismissed
Sajjan Singh Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0048
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions25 Sept 2018Dismissed
SI Mohd. Razak Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0047
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions24 Sept 2018
Braham Pal Singh Gautam Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0611
Tribunals and Commissions24 Sept 2018
Shri Suraj Parkash & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0609
Recovery of Debts Due to Banks and Financial Institutions Act, 1993Central Civil Service (Revised Pay Scales) Rules, 2008-Rule 3(1), 3(2), 3(7), 11Consumer Protection Act
Tribunals and Commissions24 Sept 2018
Jagat Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 09 CAT CK 0593
CAT (Procedure) Rules, 1987-Rule 15Constitution of India-Article 21, 47, Part III, Part IV
Tribunals and Commissions24 Sept 2018
Surender Kumar Vs Delhi Jal Board & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0590
CCS (Pension) Rules, 1972