Tribunals and Commissions27 Sept 2018Dismissed
Kiran Gupta Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0019
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 27 of 114
Tribunals and Commissions27 Sept 2018Dismissed
Bharam Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0017
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 15(2), 16(3)
Tribunals and Commissions26 Sept 2018
Pradeep Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0606
Tribunals and Commissions26 Sept 2018
Sneh Lata Vs The Director, All India Institute Of Medical Sciences & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0604
CCS (CCA) Rules, 1965-Rule 14, 15CCS (Conduct) Rules, 1965-Rule 3(1)(ii), 3(1)(iii)AIIMS Regulations, 1999-Regulation 33(2)
Tribunals and Commissions26 Sept 2018Disposed Of
Pradeep Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0052
Tribunals and Commissions26 Sept 2018Allowed
Sneh Lata Vs Director All India Institute Of Medical Sciences And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0051
Central Civil Services (Conduct) Rules, 1965 — 3(1)(ii), 3(1)(iii)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 15All India Institute Of Medical Sciences Regulations, 1999 — Regulation 33(2)
Tribunals and Commissions26 Sept 2018Dismissed
Keshavlal Trikamlal Maru Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0046
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(3)Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(2)(b)(ii)
Tribunals and Commissions26 Sept 2018Dismissed
ASI Chander Veer Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0045
Administrative Tribunals Act, 1985 — Section 22(2), 22(3), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i), 22(2)(3)(f)Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions26 Sept 2018Dismissed
Ramesh Chander Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0044
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions26 Sept 2018Dismissed
Netra Pal Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0043
Tribunals and Commissions26 Sept 2018Dismissed
Anil Rawat And Ors Vs Ministry Of Environment And Forests And Climate Change And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0042
Tribunals and Commissions26 Sept 2018Partly Allowed
Shakuntala Devi Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0041
Tribunals and Commissions26 Sept 2018Allowed
Mahender Singh Vs Govt Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0040
Tribunals and Commissions26 Sept 2018Dismissed
Sukhbir Singh Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0039
Rights Of Persons With Disabilities Act, 2016 — Section 47
Tribunals and Commissions26 Sept 2018Dismissed
Harikesh Bahadur Singh Gautam Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0038
Tribunals and Commissions26 Sept 2018Disposed Of
Shafat Husain Farooqui Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 09 CAT CK 0034
Tribunals and Commissions25 Sept 2018
Ajay Kumar Chawla Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0612
Employees' Provident Fund and Miscellaneous Provisions Act, 1952-Clause 16 (1) (c)
Tribunals and Commissions25 Sept 2018
Birendra Singh Kunwar Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0608
Hindu Marriage Act 1955CCS (Conduct) Rules, 1964-Rule 21 (2), 3 (1)(i), 3(1)(iii)CCS (CCA) Rules, 1965-Rule 15(3)
Tribunals and Commissions25 Sept 2018
SI Mohd. Razak Vs Govt. of NCTD & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0605
Delhi Police (Punishment & Appeal) Rules, 1980Evidence ActConstitution of India-Article 226/227
Tribunals and Commissions25 Sept 2018
Sajjan Singh Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0603
Cr.P.C-Section 107, 151Evidence ActConstitution of India-Article 226, 227