Tribunals and Commissions03 Oct 2018Dismissed
Kuldeep Pakad Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0144
Indian Administrative Service (Appointment by Probation) Regulations, 1955 — Regulation 7(2)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 25 of 114
Tribunals and Commissions03 Oct 2018Allowed
B K Tripathi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0143
Arbitration And Conciliation Act, 1996 — Section 34(3), 23(1), 11(4)(a), 11(6)
Tribunals and Commissions01 Oct 2018Allowed
Kamlesh Kalra Vs Employees State Insurance Corporation
Central Administrative Tribunal · (2018) 10 CAT CK 0155
Employees' State Insurance Act, 1948 — Section 17(2)(a)
Tribunals and Commissions01 Oct 2018Dismissed
Sita Ram And Ors h Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0154
Administrative Tribunals Act, 1985 — Section 21Constitution Of India, 1950 — Article 14, 226, 323A
Tribunals and Commissions01 Oct 2018Allowed
Kailash Nath Vs Senior Superintendent Of Post Offices
Central Administrative Tribunal · (2018) 10 CAT CK 0153
Central Civil Services (Pension) Rules, 1972 — Rule 73
Tribunals and Commissions01 Oct 2018Allowed
Gajendra Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0152
Tribunals and Commissions01 Oct 2018Dismissed
Shashi Vashisht Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0151
Administrative Tribunal Act, 1985 — Section 19Central Government Account (Receipts And Payments) Rules, 1983 — Rule 61(2)Central Civil Services (Pension) Rules, 1972 — Rule 70, 8, 9
Tribunals and Commissions29 Sept 2018Allowed
DARSHAN Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0005
Central Civil Services (Pension) Rules, 1972 — Rule 22, 49(3)
Tribunals and Commissions28 Sept 2018Partly Allowed
Ranjit Singh Vs Commission Of Police And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0022
Delhi Police Act, 1978 — Section 27(2)Gujarat Civil Services (Conduct) Rules, 1971 — Rule 3(1)(iii)Central Civil Services (Pension) Rules, 1972 — Rule 69
Tribunals and Commissions28 Sept 2018Dismissed
SI Hira Lal Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0018
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 15(2)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions28 Sept 2018Dismissed/Disposed Of
HC Shri Chand Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0016
Administrative Tribunals Act, 1985 — Section 19Delhi Police (Punishment & Appeal) Rules, 1980 — Rule 15(3), 16(3)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions28 Sept 2018Allowed
Amarjeet Singh Vs Govt. Of NCT of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0015
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 302
Tribunals and Commissions28 Sept 2018Allowed
Constable Sukram Pal Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0014
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 223, 224, 233, 234Delhi Police(Punishment & Appeal) Rules, 1980 — Rule 29, 29(1)(2)
Tribunals and Commissions28 Sept 2018Dismissed
Madan Chauhan Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0013
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 16Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(iii), 20
Tribunals and Commissions28 Sept 2018Dismissed
Somender Pal Tyagi Vs Commissioner Of Police Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0012
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions28 Sept 2018Dismissed
Nikka Ram Verma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0011
Central Civil Services (Pension) Rules, 1972 — Rule 62, 63, 73
Tribunals and Commissions28 Sept 2018Disposed Of
Vipin Kumar Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0010
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Leave) Rules, 1972 — Rule 19Constitution Of India, 1950 — Articles 14
Tribunals and Commissions28 Sept 2018Allowed
Udaibir Singh Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0009
Tribunals and Commissions28 Sept 2018Allowed
Krishan Kumar Sharma Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0008
Central Civil Services (Pension) Rules, 1972 — Rule 14(6)
Tribunals and Commissions28 Sept 2018Dismissed
Ajay Kumar Vs Govt. Of NCT of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0007
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 307Constitution Of India, 1950 — Article 14, 16, 226, 227