COURT ARCHIVE

Central Administrative Tribunal judgments, 2018

2,278 judgments · page 26 of 114

Tribunals and Commissions28 Sept 2018Disposed Of

Constable Ramesh Kumar And Ors Vs Union Govt. Of NCTD And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0006

Administrative Tribunals Act, 1985 — Section 19Delhi Police(Punishment & Appeal) Rules, 1980 — Rule 16(v), 15(2), 15(1)(2), 15(1)

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Tribunals and Commissions28 Sept 2018Dismissed

Shishu Pal Vs Govt. Of NCTD And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0004

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 15Delhi Police (Punishment & Appeal) Rules, 1980 — Rule 15(2)

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Tribunals and Commissions28 Sept 2018Disposed Of

Jagdish Chander Vs Delhi Transport Corporation And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0003

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Tribunals and Commissions28 Sept 2018Allowed

Raj Kumar Vs Commissioner Of Police And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0002

Administrative Tribunals Act, 1985 — Section 19Narcotics Drugs And Psychotropic Substances (NDPS) Act, 1985 — Sections 20, 21, 61, 85

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Tribunals and Commissions27 Sept 2018Disposed Of

Chander Parshad Vs State (Govt. Of NCT Of Delhi) And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0037

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Tribunals and Commissions27 Sept 2018Dismissed

Chandra Shekhar Sahukar Vs Secretary Department Of Animal Husbandary And Dairying, Ministry Of Agriculture And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0036

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Tribunals and Commissions27 Sept 2018Dismissed

Ashish Kumar Vs Director All India Institute Of Medical Sciences (AIIMS) And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0035

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Tribunals and Commissions27 Sept 2018Dismissed

Kumar Rajeev Vs Election Commission Of India

Central Administrative Tribunal · (2018) 09 CAT CK 0033

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 23(ii), 27, 29(1)(v), 29(3)

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Tribunals and Commissions27 Sept 2018Dismissed

Harinder Pratap Singh Vs Delhi Transport Corporation And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0032

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Leave) Rules, 1972 — Rule 19Constitution Of India, 1950 — Article 14

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Tribunals and Commissions27 Sept 2018Allowed

Surender Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0031

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 14Constitution Of India, 1950 — Article 14, 16

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Tribunals and Commissions27 Sept 2018Allowed

Om Prakash Vs Chairman-cum-Managing Director

Central Administrative Tribunal · (2018) 09 CAT CK 0030

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Tribunals and Commissions27 Sept 2018Dismissed/Disposed Of

Bihar RPNN Ltd. Employees Union And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0029

Constitution Of India, 1950 — Articles 14, 16(i)

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Tribunals and Commissions27 Sept 2018Allowed

Prakash Chandra Chauhan Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0028

Railway Servant Pass Rules, 1986 — Rule 11(b)

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Tribunals and Commissions27 Sept 2018Dismissed

Indira Rani Vs Chief Secretary And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0027

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14(14)

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Tribunals and Commissions27 Sept 2018Disposed Of

Ashutosh Gupta And Ors Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0026

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Tribunals and Commissions27 Sept 2018Disposed Of

S. Kameshwar Vs Ashwani Lohani And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0025

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Tribunals and Commissions27 Sept 2018Dismissed

Madhukar Rao Vs Commissioner North Delhi Municipal Corporation And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0024

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Tribunals and Commissions27 Sept 2018Disposed Of

Bimla Devi Vs Govt. Of NCTD And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0023

Delhi Police (Appointment & Recruitment) Rules, 1980 — Rule 30

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Tribunals and Commissions27 Sept 2018Dismissed

Satish Kumar Vs Commissioner Of Police And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0021

Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 16(ix)

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Tribunals and Commissions27 Sept 2018Dismissed

Pawan Kumar Vs Commissioner Of Police And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0020

Indian Penal Code, 1860 — Section 34, 354Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12Constitution Of India, 1950 — Article 226, 227

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