Tribunals and Commissions25 Sept 2018
Sh. Vinod Kumar Khurana Vs BSNL & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0602
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 28 of 114
Tribunals and Commissions25 Sept 2018
Dr. Suresh Kumar & Anr. Vs Secretary Ministry Of Health And Family Welfare & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0601
CCS (CCA) Rules
Tribunals and Commissions25 Sept 2018
Pawan Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0600
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14 and 16
Tribunals and Commissions25 Sept 2018
Tarun Kumar (SSC) Vs Sanjay Mitra & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0598
Tribunals and Commissions25 Sept 2018
Virender Vir Singh Vs The Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0597
Constitution of India-Articles 14, 16Delhi Police (Appointment & Recruitment) Rules, 1980-Rule 30
Tribunals and Commissions25 Sept 2018
Mithilesh Tyagi Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0465
Administrative Tribunals Act-Rule 10CCS (Pension) Rules-Rule 2Constitution of India
Tribunals and Commissions25 Sept 2018
Vinod Kumar & Ors. Vs Municipal Corporation Of Delhi & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0596
Tribunals and Commissions25 Sept 2018
Dr. Sanjeev Kumar Tudu Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0464
Tribunals and Commissions25 Sept 2018
Jai Bhagwan Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0595
Tribunals and Commissions25 Sept 2018
Mahesh Chand Meena Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0594
Administrative Tribunals Act, 1985-Section 19IPC-Section 420Constitution of India-Articles 14, 16, 226, 227
Tribunals and Commissions25 Sept 2018
Dr. Mayank Gupta & Ors. Vs Medical Superintendent, Guru Teg Bahadur Hospital & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0463
Tribunals and Commissions25 Sept 2018
Sanju Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0592
Constitution of India-Article 14, 16, 226
Tribunals and Commissions25 Sept 2018
Ishwar Dass Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0462
Tribunals and Commissions25 Sept 2018
Santosh Kumar Tiwary Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0591
Tribunals and Commissions25 Sept 2018
Mrs. Shashi Kiran Dwivedi Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0589
Tribunals and Commissions25 Sept 2018
Satish Kumar Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0588
IPC-Section 279, 304ADRTA (Conditions of Appointment & Service) Regulations, 1952
Tribunals and Commissions25 Sept 2018
Indrajeet Yadav Vs Director, All India Institute Of Medical Sciences & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0571
AIIMS ActAIIMS RulesAIIMS Regulations
Tribunals and Commissions25 Sept 2018Allowed
Indrajeet Yadav Vs Director, All India Institute Of Medical Sciences
Central Administrative Tribunal · (2018) 09 CAT CK 0075
Tribunals and Commissions25 Sept 2018Dismissed
Tarun Kumar Vs Sanjay Mitra And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0073
Tribunals and Commissions25 Sept 2018Dismissed
Ishwar Dass Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0070