Tribunals and Commissions24 Sept 2018
Mahender Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0587
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 30 of 114
Tribunals and Commissions24 Sept 2018
Krishan Kumar Vs Project Officer, National Cancer Registry Programme (Operational) Wing & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0581
Tribunals and Commissions24 Sept 2018
Sh. Ashok Kumar Dabas Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 09 CAT CK 0576
CCS (Pension) Rules, 1972-Rule 9, 26, 48, 48-ADRTA (Conditions of Appointment and Service) Regulations, 1952-Regulation (c)
Tribunals and Commissions24 Sept 2018
Amiya Kumar Jena Vs Sh. G. Mohan Kumar & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0572
Tribunals and Commissions24 Sept 2018Dismissed
Ashok Kumar Dabas Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 09 CAT CK 0076
Central Civil Services (Pension) Rules, 1972 — Rule 9
Tribunals and Commissions24 Sept 2018Dismissed
Jagat Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 09 CAT CK 0074
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15Constitution Of India, 1950 — Article 21, 47
Tribunals and Commissions24 Sept 2018Allowed
Surender Kumar And Ors Vs Delhi Jal Board And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0072
Tribunals and Commissions24 Sept 2018Allowed
Krishan Kumar Vs Project Officer And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0071
Tribunals and Commissions24 Sept 2018Dismissed
Former Assistant Braham Pal Singh Gautam Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0069
Tribunals and Commissions24 Sept 2018Allowed
Suraj Parkash And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0068
Tribunals and Commissions24 Sept 2018Dismissed
Mahender Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0066
Tribunals and Commissions20 Sept 2018
Constable Dayanand Vs Govt. Of GNCTD & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0607
IPC-Section 392, 397, 34Delhi Police (Punishment & Appeal) Rules, 1980-Rule 15(2)Evidence Act
Tribunals and Commissions20 Sept 2018
Revati Prasad Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0582
CCS (Classification, Control and Appeal) Rules, 1965-Rule 11, 11(ii), 11(vi), 14, 14(23)(i), 15(3), 15(4), 15(5), 15(6), 16CCS Conduct RulesConstitution of India-Article 20(2)
Tribunals and Commissions20 Sept 2018
Adarsh Kumar Saxena (Storekeeper-cum-Clerk) Vs Union of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0575
Tribunals and Commissions20 Sept 2018
Shashi Kumar Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0568
CCS (RP) Rules
Tribunals and Commissions20 Sept 2018
Paramjeet Kumar Vs Govt. Of Nctd & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0559
Tribunals and Commissions20 Sept 2018
Sube Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0556
Tribunals and Commissions20 Sept 2018Dismissed
Sube Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0089
Tribunals and Commissions20 Sept 2018Allowed
Paramjeet Kumar Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0086
Tribunals and Commissions20 Sept 2018Dismissed
Revati Prasad Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0085
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11, 11(i), 11(ii), 11(iii), 11(iv), 11(vi), 14, 14(23)(i), 15(3), 15(4), 15(5), 15(6), 16Constitution Of India, 1950 — Article 20(2)