Tribunals and Commissions05 Oct 2018Disposed Of
Chaman Lal Vs Delhi Development Authority
Central Administrative Tribunal · (2018) 10 CAT CK 0134
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 24 of 114
Tribunals and Commissions05 Oct 2018Dismissed
Pooja Sehrawat Vs Chief Secretary Govt.Of N.C.T Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0133
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions05 Oct 2018Disposed Of
Mithun Kumar Ray Vs Northern Railway And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0132
Tribunals and Commissions05 Oct 2018Allowed
Bishan Singh Vs Secretary Ministry Of Personnel And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0131
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions05 Oct 2018Allowed
S. K. Srivastava Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0130
Tribunals and Commissions05 Oct 2018Dismissed
Virender Singh And Ors Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0129
Delhi Police Act, 1978 — Section 65
Tribunals and Commissions04 Oct 2018Partly Allowed
Rajeev Kumar Gupta Vs Chief Executive Officer, Prasar Bharti And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0142
Leave Travel Concession Rules, 1988 — Rule 14, 16Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11
Tribunals and Commissions04 Oct 2018Dismissed
Ambika Prasad Singh Vs General Manager, Northern Railway And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0141
Tribunals and Commissions04 Oct 2018Dismissed
Bhagirath Kumar Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0140
Indian Penal Code, 1860 — Section 302Delhi Police Act, 1978 — Section 22Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12, 15
Tribunals and Commissions04 Oct 2018Disposed Of
Chandra Narayan Joshi Vs Chairman Indian Railway And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0139
Tribunals and Commissions04 Oct 2018Disposed Of
Neelam Yadav Vs Govt.Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0138
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions04 Oct 2018Dismissed
Shiv Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0137
Tribunals and Commissions04 Oct 2018Dismissed
Bharatiya Telecom Employees Union (BSNL) And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0136
Constitution Of India, 1950 — Article 31
Tribunals and Commissions04 Oct 2018Disposed Of
Shishu Pal Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0135
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions03 Oct 2018Dismissed
Harbhajan Singh Vs Secretary Ministry Of Telecommunication And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0150
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 16Central Civil Services (Pension) Rules, 1972 — Rule 9, 9 (1)
Tribunals and Commissions03 Oct 2018Disposed Of
Ajit Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0149
Tribunals and Commissions03 Oct 2018Disposed Of
Dinesh Kumar Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0148
Delhi Police Act, 1978 — Section 21(j)
Tribunals and Commissions03 Oct 2018Disposed Of
Mahatma Mahto Vs New Delhi Municipal Council
Central Administrative Tribunal · (2018) 10 CAT CK 0147
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 3, 14, 15 (2)
Tribunals and Commissions03 Oct 2018Disposed Of
Mina Kumari Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0146
Tribunals and Commissions03 Oct 2018Allowed
Sankara Subbu Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0145