COURT ARCHIVE

Central Administrative Tribunal judgments, 2018

2,278 judgments · page 22 of 114

Tribunals and Commissions10 Oct 2018Dismissed

Govt. Of Nct Of Delhi And Ors Vs Deepak

Central Administrative Tribunal · (2018) 10 CAT CK 0097

Administrative Tribunals Act, 1985 — Section 22(2)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i), 22(2)(3)(f)Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1

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Tribunals and Commissions10 Oct 2018Allowed

Sanjay Singh And Ors Vs Comptroller And Auditor General Of India And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0096

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Tribunals and Commissions10 Oct 2018Dismissed

Sanjay Pratap Singh Vs Union Of India Through Secretary, Ministry Of Home Affairs And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0095

All India Services Act, 1951 — Section 3(1), 3All India Services (Joint Cadre) Rules, 1972 — Rule 4(1)All India Services (Disciplinary And Appeal) Rules, 1969 — 3(2), 3(3), 8All India Services (Death-cum-Retirement Benefits) Rules, 1958 — 16(3), 16

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Tribunals and Commissions10 Oct 2018Disposed Of

P.S. Gosain And Ors Vs Union Of India, Ministry Of Defence And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0094

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Tribunals and Commissions10 Oct 2018Dismissed

Maharaj Singh Vs General Manager, North Eastern Railway, Gorakhpur And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0093

Administrative Tribunals Act, 1985 — Section 19, 20(2)(a), 20(2)(b), 21, 21(3)Constitution Of India, 1950 — Article 14, 16, 58

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Tribunals and Commissions10 Oct 2018Dismissed

Arun Sheel Anand And Ors Vs Sushil Chandra And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0092

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Tribunals and Commissions10 Oct 2018Dismissed

Shriom Goel And Ors Vs Union Of India, M/O Communication & I.T And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0091

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Tribunals and Commissions10 Oct 2018Dismissed

Jai Narain Vs Govt. Of Nct Of Delhi And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0090

Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 226, 227

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Tribunals and Commissions10 Oct 2018Allowed

Saphla Rani Vs Chairman-Cum-Managing Director, Rites Limited

Central Administrative Tribunal · (2018) 10 CAT CK 0088

All India Services (Leave) Rules, 1955 — Rule 18(D)Constitution Of India — Article 21, 42

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Tribunals and Commissions10 Oct 2018Dismissed

Rambir Singh Vs Govt. Of NCTD And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0084

Delhi Police (Punishment & Appeal) Rules, 1980 — Rule 15(2), 16(ix)

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Tribunals and Commissions10 Oct 2018Disposed Off

Sugriv Chand Vs General Manager, North Railway And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0083

Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 10

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Tribunals and Commissions10 Oct 2018Allowed

S.B.S. Sharma Vs Union Of India through The General Manager, Northern Railway And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0082

Railway Service (Pension) Rules, 1993 — Rule 15(4)(iv)(b)

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Tribunals and Commissions10 Oct 2018Allowed

S.S. Gosain Vs National Human Rights Commission

Central Administrative Tribunal · (2018) 10 CAT CK 0081

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Tribunals and Commissions10 Oct 2018Allowed

Darshan Kumar Popli Vs Union Of India Ministry Of Communication & IT And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0080

Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii), 33(3), 158(1)(i), 5(1) (d), 14(18), 9

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Tribunals and Commissions10 Oct 2018Dismissed

Mangal Singh Arya Vs Aruna Sundararajan And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0079

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Tribunals and Commissions10 Oct 2018Allowed

G.S. Giri Vs Delhi Development Authority And Anr

Central Administrative Tribunal · (2018) 10 CAT CK 0004

Delhi Development Authority Conduct, Disciplinary And Appeal Regulations, 1999 — Regulation 25

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Tribunals and Commissions09 Oct 2018Disposed Of

Ashok Bhandari Vs Ministry Of Information & Broadcasting Civil Construction Wing

Central Administrative Tribunal · (2018) 10 CAT CK 0122

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Tribunals and Commissions09 Oct 2018Dismissed

Mukul Sanwal Vs Union Of India

Central Administrative Tribunal · (2018) 10 CAT CK 0121

Administrative Tribunals Act, 1985 — Section 19All India Services (Leave) Rules, 1955 — Rule 7(2)All India Services (Death-cum-Retirement Benefits) Rules, 1958 — Rule 5(1), 16(2A)

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Tribunals and Commissions09 Oct 2018Allowed

B.P. Arneja And Ors Vs Bhanu Pratap Sharma And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0120

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Tribunals and Commissions09 Oct 2018Allowed

Rajesh Kumar Vs Commissioner Of Police And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0119

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 19Railway Protection Force, 1959 — Rule 44, 15, 46Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 14(ii)

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