Tribunals and Commissions17 Oct 2018Allowed
Rajwanti Vs Delhi Transport Corporation And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0058
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 20 of 114
Tribunals and Commissions17 Oct 2018Dismissed
Jai Karan Vs Delhi Jal Board
Central Administrative Tribunal · (2018) 10 CAT CK 0007
Central Civil Services (Pension) Rules, 1972 — Rule 14, 35AConstitution Of India, 1950 — Article 14, 368
Tribunals and Commissions16 Oct 2018Dismissed
Bimal Prasad Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0068
Tribunals and Commissions16 Oct 2018Dismissed
Sant Ram Vs Commissioner Of Police And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0051
Central Civil Services (Pension) Rules, 1972, — Rule 41
Tribunals and Commissions16 Oct 2018Disposed Off
Kuldip Prakash Kalra Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0034
Central Civil Services (Pension) Rules, 1972 — Section 49
Tribunals and Commissions16 Oct 2018Dismissed
Kamini Tiwari Vs State Govt Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0032
Tribunals and Commissions16 Oct 2018Dismissed
Delhi Govt. Officers And Employees Federation And Ors Vs Secretary And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0031
Tribunals and Commissions16 Oct 2018Allowed
Dr. B.N. Mittal Through LRs And Ors. Vs Union Of India Through Secretary And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0021
Tribunals and Commissions16 Oct 2018Dismissed
S.P. Mishra Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0018
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 19Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(1), 41, 69, 69(1)(b), 69(1)(c)
Tribunals and Commissions15 Oct 2018Dismissed
Rajeev Shrivastava Vs Union Of India Through Secretary And anr
Central Administrative Tribunal · (2018) 10 CAT CK 0074
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(iii), 11
Tribunals and Commissions15 Oct 2018Partly Allowed
Pramod Kumar Pandey Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0061
Railway Services (Pension) Rules, 1993 — Rule 41(2), 49, 69(2)(a)Central Civil Services (Pension) Rules, 1972 — Rule 49(2)Indian Railway Establishment Code, Volume-II 1987 — Rule 1303(i)
Tribunals and Commissions15 Oct 2018Disposed Off
Om Prakash Vs Kendirya Vidyalaya Sangathan And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0059
Constitution Of India, 1950 — Article 15(3), 16, 16(1), 16(4)
Tribunals and Commissions15 Oct 2018Dismissed
Manish Vs Viswanath Secretary And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0038
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions15 Oct 2018Dismissed
Kamal Kumar And Anr Vs Bhanu Pratap Sharma
Central Administrative Tribunal · (2018) 10 CAT CK 0036
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions15 Oct 2018Dismissed
Neelam Malik Vs Delhi Subordinate Services Selection Board And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0033
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions15 Oct 2018Allowed
Ashes Kiran Prasad Vs Union Of India Through The Chairman And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0025
Tribunals and Commissions14 Oct 2018Dismissed
Aditi Kumar Vs Chairman And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0039
Tribunals and Commissions12 Oct 2018Dismissed
Ram Sukh Vs Union Of India And Ors.
Central Administrative Tribunal · (2018) 10 CAT CK 0071
Tribunals and Commissions12 Oct 2018Allowed
Sushil Kumar Vs Medical Superintendent And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0069
Tribunals and Commissions12 Oct 2018Dismissed
Faculty Welfare Association And Ors Vs Union Of India Through Secretary Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0064
Central Health Services Rules, 2014 — Rule 3, 4, 11, 12