COURT ARCHIVE

Central Administrative Tribunal judgments, 2018

2,278 judgments · page 18 of 114

Tribunals and Commissions31 Oct 2018Allowed

Raj Kumar Vs Govt. Of NCT Of Delhi And Anr

Central Administrative Tribunal · (2018) 10 CAT CK 0053

Indian Penal Code, 1860 — Section 34, 306Central Civil Services (Pension) Rules, 1972, — Rule 9(1), 9(4), 9(6)(b), 9(6)(b)(i), 69, 69(1)(a)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11(i), 11(ii), 11(iv), 16

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Tribunals and Commissions31 Oct 2018Dismissed

B.H. Ahuja Vs Union Of India Through And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0045

Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226

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Tribunals and Commissions31 Oct 2018Allowed

Durbeen Singh Vs Union Of India

Central Administrative Tribunal · (2018) 10 CAT CK 0037

Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 16

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Tribunals and Commissions31 Oct 2018Dismissed

N.P. Singh Vs Chairman And Anr

Central Administrative Tribunal · (2018) 10 CAT CK 0023

Delhi Metro Rail Corporation Conduct, Discipline And Appeal Rules, 2005 — Rule 34Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14(2)

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Tribunals and Commissions31 Oct 2018Allowed

Rajendra Singh Vs Union Of India Through And Anr

Central Administrative Tribunal · (2018) 10 CAT CK 0005

Central Civil Services (Revised Pay) Rules, 2008 — Rule 7

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Tribunals and Commissions31 Oct 2018Allowed

Subhash Chand Vs Govt. Of NCT Of Delhi And Anr

Central Administrative Tribunal · (2018) 10 CAT CK 0001

Indian Penal Code, 1860 — Section 34, 302Central Civil Services (Pension) Rules, 1972 — Rule 41

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Tribunals and Commissions30 Oct 2018Dismissed

Naresh C. Dhawan Vs Union Of India Through Secretary And Anr

Central Administrative Tribunal · (2018) 10 CAT CK 0060

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Tribunals and Commissions30 Oct 2018Dismissed

Dr. S. Anilkumar Vs Union Of India And Anr

Central Administrative Tribunal · (2018) 10 CAT CK 0057

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Tribunals and Commissions30 Oct 2018Disposed Off

J.K. Singh Vs Delhi Jal Board

Central Administrative Tribunal · (2018) 10 CAT CK 0046

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Tribunals and Commissions30 Oct 2018Disposed Off

Chameli Vs East Delhi Municipal Corporation

Central Administrative Tribunal · (2018) 10 CAT CK 0040

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Tribunals and Commissions30 Oct 2018Dismissed

Tushar Ranjan Mohanty Vs Union Of India Through And Anr

Central Administrative Tribunal · (2018) 10 CAT CK 0030

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Tribunals and Commissions30 Oct 2018Dismissed

Abdul Wahid Vs Delhi Jal Board Through And Anr

Central Administrative Tribunal · (2018) 10 CAT CK 0027

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Tribunals and Commissions30 Oct 2018Dismissed

Suresh Kumar Tyagi Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0013

Code Of Criminal Procedure, 1973 — Section 107, 151Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 16(3)Constitution Of India, 1950 — Article 226, 227

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Tribunals and Commissions30 Oct 2018Dismissed/Disposed Off