Tribunals and Commissions26 Oct 2018Dismissed
Ranjeet Kumar Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0042
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 19 of 114
Tribunals and Commissions26 Oct 2018Dismissed
DTC Retired Employees Asso. (Regd.) Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 10 CAT CK 0019
Constitution Of India, 1950 — Article 14, 16, 32
Tribunals and Commissions25 Oct 2018Dismissed/Disposed Off
Jagdish Vs Union Of India And ors
Central Administrative Tribunal · (2018) 10 CAT CK 0075
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions25 Oct 2018Dismissed
Satish Kumar Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0056
Tribunals and Commissions25 Oct 2018Dismissed
Rajender Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0044
Administrative Tribunals Act, 1985 — Section 22(3)(f)
Tribunals and Commissions24 Oct 2018Allowed
Ram Raksha Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0028
Tribunals and Commissions24 Oct 2018Disposed Off
S.P. Tripathi Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0011
Tribunals and Commissions24 Oct 2018Disposed Off
Madhu Bala Vs Municipal Corporation Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0008
Tribunals and Commissions23 Oct 2018Dismissed
Pradeep Kumar Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0063
Tribunals and Commissions23 Oct 2018Partly Allowed
Madhuri Dabral Vs Union Of India Through
Central Administrative Tribunal · (2018) 10 CAT CK 0050
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11
Tribunals and Commissions23 Oct 2018Allowed
V.K. Juneja Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0049
Central Civil Services (Pension) Rules, 1972, — Rule 9, 55A, 55A(ii)
Tribunals and Commissions23 Oct 2018Dismissed
Komal Singh And Anr Vs Central Bureau Of Investigation And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0047
Tribunals and Commissions23 Oct 2018Disposed Off
Manju Meena And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0016
Tribunals and Commissions23 Oct 2018Disposed Off
Soma And Others Vs Govt. Of NCT Of Delhi And Ors.
Central Administrative Tribunal · (2018) 10 CAT CK 0015
Tribunals and Commissions23 Oct 2018Dismissed
Dr. M.D. Arya And Ors Vs Union Of India Through Secretary And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0014
Tribunals and Commissions22 Oct 2018Dismissed
Para Medical Technical Staff Welfare Association Of MCD And Anr Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2018) 10 CAT CK 0048
Tribunals and Commissions22 Oct 2018Disposed Off
CPWD Arch. Asstt./Asstt (AD) Association And Ors Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0035
Tribunals and Commissions22 Oct 2018Disposed Off
Dr. S.K. Misra Vs Govt. Of NCT Of Delhi And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0006
Tribunals and Commissions17 Oct 2018Dismissed
S.R. Sharma Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0073
Tribunals and Commissions17 Oct 2018Disposed Off
Shyam Lal Vs Chairman And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0070