Tribunals and Commissions12 Oct 2018Dismissed
Ruksana Makwa Vs Military Engineering Services And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0029
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 21 of 114
Tribunals and Commissions12 Oct 2018Allowed
Rajesh Kumar And Ors Vs GNCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0026
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions12 Oct 2018Disposed Off
Ajay Kumar Mehra Vs Union Of India
Central Administrative Tribunal · (2018) 10 CAT CK 0024
Tribunals and Commissions12 Oct 2018Allowed
Jagbir Singh Vs Govt. Of NCT Of Delhi Through And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0012
Indian Penal Code, 1860 — Section 34, 392, 397Administrative Tribunals Act, 1985 — Section 19, 20, 21
Tribunals and Commissions12 Oct 2018Dismissed
Amar Singh Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0009
Tribunals and Commissions11 Oct 2018Dismissed
Sanjeev Kumar And Ors Vs The Director General And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0078
Tribunals and Commissions11 Oct 2018Disposed Off
Vijay Laxmi Vs North Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0156
Tribunals and Commissions11 Oct 2018Dismissed
Randhir Singh Dabas Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0077
Tribunals and Commissions11 Oct 2018Allowed
R K Verma Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0076
Railway Service (Conduct) Rules, 1966 — Rule 3.1(i), 3.1(ii), 3.1(iii)
Tribunals and Commissions11 Oct 2018Disposed Off
S.K. Srivastava Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0065
Tribunals and Commissions11 Oct 2018Dismissed
Arvind Kumar Sood Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0054
Tribunals and Commissions11 Oct 2018Allowed
D.J. Gupta Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0020
Prevention Of Corruption Act, 1988 — Section 7, 12, 13, 13(i)(d), 13(2)Indian Penal Code, 1860 — Section 120, 120BCentral Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions11 Oct 2018Dismissed
Dr. Rajasri Bhattacharya Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0017
Tribunals and Commissions11 Oct 2018Dismissed
Deep Chand Vs Union Of India Through The Secretary And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0003
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14(23), 11
Tribunals and Commissions11 Oct 2018Disposed Off
Surendra Singh Vs Govt. Of NCT Of Delhi Through And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0002
Indian Penal Code, 1860 — Section 420, 468, 471Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions10 Oct 2018Dismissed
All India Association Of Central Excise And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0104
Tribunals and Commissions10 Oct 2018Dismissed
Devi Ram And Ors Vs Bharat Sanchar Nigam Limited
Central Administrative Tribunal · (2018) 10 CAT CK 0102
Tribunals and Commissions10 Oct 2018Disposed Of
Simmi Kohli Vs Union Of India Through Its Secretary Ministry Of Finance And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0100
Tribunals and Commissions10 Oct 2018Dismissed
Jag Mohan Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0099
Tribunals and Commissions10 Oct 2018Dismissed
M.N.Sharma Vs Govt. Of Nct Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0098
Administrative Tribunals Act, 1985 — Section 22(2)(3)(f), 22(3), 22(3)(f)Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1