Tribunals and Commissions09 Oct 2018Disposed Of
Sarotan Verma Vs Govt. Of Nct Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0118
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 23 of 114
Tribunals and Commissions09 Oct 2018Allowed
Pc Khandelwal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0117
Administrative Tribunals Act, 1985 — Section 19, 21Income Tax Act, 1961 — Section 116, 136Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions09 Oct 2018Allowed
Rajiv Kumar Khanna Vs Govt. Of Nct Of Delhi
Central Administrative Tribunal · (2018) 10 CAT CK 0116
Tribunals and Commissions09 Oct 2018Dismissed
Tushar Ranjan Mohanty Vs Union Of India
Central Administrative Tribunal · (2018) 10 CAT CK 0115
Central Civil Services (Classification, Control And Appeal) Rules, 1957 — Rule 12(3), 12(4)
Tribunals and Commissions09 Oct 2018Disposed Of
Dhirendra Kumar Sinha Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0114
Central Civil Services (Pension) Rules, 1972 — Rule 55(a)
Tribunals and Commissions09 Oct 2018Dismissed
Paramjeet Kaur Vs Chief Secretary And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0113
Tribunals and Commissions09 Oct 2018Dismissed
Gali Chand Sharma And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0112
Indian Penal Code, 1860 — Section 193Constitution Of India, 1950 — Article 309
Tribunals and Commissions09 Oct 2018Dismissed
Aashish Gupta Vs Central Board Of Excise And Customs And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0111
Tribunals and Commissions09 Oct 2018Dismissed
Yogesh Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0157
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 4(5)(a), 4(5)(b)
Tribunals and Commissions09 Oct 2018Allowed
Jawahar Singh Vs Parveen Kumar Gupta
Central Administrative Tribunal · (2018) 10 CAT CK 0110
Tribunals and Commissions09 Oct 2018Dismissed
Ajit Kumar Vs Union Public Service Commission And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0109
Tribunals and Commissions09 Oct 2018Disposed Of
B.N.S.V.S.K. Bangarraju Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0108
Tribunals and Commissions09 Oct 2018Allowed
Om Prakash Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0107
Indian Penal Code, 1860 — Section 376G, 506, 34Centrel Civil Services (Conduct) Rules, 1964 — Rule 3(1)Central Civil Services (Pension) Rules, 1972 — Rule 9
Tribunals and Commissions09 Oct 2018Dismissed
Dr. Abhijit Bhawal Vs Secretary, Forests And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0103
Tribunals and Commissions08 Oct 2018Dismissed
Beerwati Vs The Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0128
Tribunals and Commissions08 Oct 2018Dismissed
Praveen Kumar Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0127
Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(2), 9(b)(ii)
Tribunals and Commissions08 Oct 2018Dismissed
Balbir Singh Vs Central Bureau Of Investigation And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0126
Tribunals and Commissions08 Oct 2018Dismissed
Director General All India Radio And Ors Vs Rohtash Kumar Verma And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0125
Tribunals and Commissions08 Oct 2018
T.R.K.R. Kumhar And Ors Vs Chairman & Managing Director And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0124
Tribunals and Commissions08 Oct 2018Disposed Of
M.L. Saini And Ors Vs The Secretary Ministry Of Earth Sciences And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0123
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 4(5)(a)Constitution Of India, 1950 — Article 14, 16