Tribunals and Commissions02 Nov 2018Disposed Off
Kanwal Kumar Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0090
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 17 of 114
Tribunals and Commissions02 Nov 2018Dismissed
Const. (Exe.) Baljeet Singh Vs Govt. Of NCTD Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0089
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 307
Tribunals and Commissions02 Nov 2018Dismissed
Const. (Exe.) Anil Kumar Vs Govt. Of NCTD Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0088
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 307
Tribunals and Commissions02 Nov 2018Disposed Off
Union Of India Vs Sonam
Central Administrative Tribunal · (2018) 11 CAT CK 0015
Tribunals and Commissions02 Nov 2018Dismissed
Paramjit Singh Vs Union Of India
Central Administrative Tribunal · (2018) 11 CAT CK 0014
Punjab Police Rules, 1934 — Rule 12(15)Code Of Civil Procedure, 1908 — Order 11 Rule 1, Order 11 Rule 2
Tribunals and Commissions02 Nov 2018Dismissed
Rakesh Kumar Vs Post Graduate Institute Of Medical Education And Research
Central Administrative Tribunal · (2018) 11 CAT CK 0013
Administrative Tribunals Act, 1985 — Section 19Punjab Civil Services Rules, Volume-I, Part-I — Rule 3.17(ii)
Tribunals and Commissions01 Nov 2018Dismissed
Anees Ahmed Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0133
Indian Penal Code, 1860 — Section 34, 406, 498A
Tribunals and Commissions01 Nov 2018Disposed Off
Satya Pal Singh Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0126
Administrative Tribunals Act, 1985 — Section 22(2)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions01 Nov 2018Disposed Off
Alpana Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0118
Tribunals and Commissions01 Nov 2018Dismissed
G. Guruprasad Vs Union Of India Through Secretary
Central Administrative Tribunal · (2018) 11 CAT CK 0117
Tribunals and Commissions01 Nov 2018Dismissed
Mamta Rani Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0107
Tribunals and Commissions01 Nov 2018Dismissed
Kamlesh Vs New Delhi Municipal Council
Central Administrative Tribunal · (2018) 11 CAT CK 0097
Central Civil Services (Pension) Rules, 1972 — Rule 54, 54(6)
Tribunals and Commissions01 Nov 2018Dismissed
Ram Kumar Yadav Vs Commissioner
Central Administrative Tribunal · (2018) 11 CAT CK 0094
Tribunals and Commissions01 Nov 2018Dismissed
Arun Kumar Verma Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0093
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions01 Nov 2018Dismissed
Shri Kishore M. Jalwani Vs Union of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0003
Tribunals and Commissions01 Nov 2018Dismissed
Shri Mattinkha Amirkha Atar And Ors Vs Shiny Chandran And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions01 Nov 2018Disposed off
Mr. Keru Ganapat Mahasane Vs Union of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0001
Constitution of India, 1950 — Article 14, 16
Tribunals and Commissions31 Oct 2018Disposed Off
Rukmani Devi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0067
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 16
Tribunals and Commissions31 Oct 2018Dismissed
Vidya Sharan Tiwari Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0066
Tribunals and Commissions31 Oct 2018Dismissed
Renu Kumari Vs Govt. Of NCT Of Delhi And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0062