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Central Administrative Tribunal judgments, 2018

2,278 judgments · page 16 of 114

Tribunals and Commissions13 Nov 2018Dismissed

ASI Tej Singh Vs Govt. Of NCTD Through And Ors

Central Administrative Tribunal · (2018) 11 CAT CK 0104

Prevention Of Corruption Act, 1988 — Section 7, 13, 13(2), 13(1)(d)Delhi Police Act, 1978 — Section 147, 148Code Of Criminal Procedure, 1973 — Section 428
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Tribunals and Commissions12 Nov 2018Allowed

Ashish Chandra Singh Vs Union Of India Through Secretary And Ors

Central Administrative Tribunal · (2018) 11 CAT CK 0110

Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013 — Section 9(i), 13(1), 13(3)(ii)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(2), 15Constitution Of India, 1950 — Article 311
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Tribunals and Commissions02 Nov 2018Allowed

Dr. Sandeep Miglani Vs Government Of NCT Of Delhi

Central Administrative Tribunal · (2018) 11 CAT CK 0115

Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 9
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