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Central Administrative Tribunal judgments, 2018

2,278 judgments · page 14 of 114

Tribunals and Commissions22 Nov 2018Dismissed

Mahabir Singh Vs Chairman-cum-MD And Ors

Central Administrative Tribunal · (2018) 11 CAT CK 0034

Indian Penal Code, 1860 — Section 34, 302, 304B, 498ADelhi Road Transport Authority (Conditions, Appointment And Service) Regulations, 1952 — Regulation 15, 15(4)
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Tribunals and Commissions22 Nov 2018

Anand Kumar Guleria Vs Union Of India

Central Administrative Tribunal · (2018) 11 CAT CK 0027

Railway Servants (Discipline & Appeal ) Rules, 1968 — Rule 9, 10, 10(2), 10(1)(b)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 9, 15, 15(1)Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 9(1)
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Tribunals and Commissions20 Nov 2018Disposed Off

Bhagwat Prasad Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 11 CAT CK 0068

Indian Penal Code, 1860 — Section 34, 354, 509Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 4(5)
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Tribunals and Commissions16 Nov 2018Allowed

Khem Raj Sharma Vs UOI And Ors. Through

Central Administrative Tribunal · (2018) 11 CAT CK 0136

Prevention Of Corruption Act, 1988 — Section 7, 13(2)Central Civil Services (Pension) Rules, 1972 — Rule 9, 68, 77
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Tribunals and Commissions16 Nov 2018Dismissed

Alok Saxena Vs Union Of India And Ors Through

Central Administrative Tribunal · (2018) 11 CAT CK 0121

Payment Of Gratuity Act, 1972 — Section 13Contract Act, 1872 — Section 72Central Civil Services (Pension) Rules, 1972 — Rule 8, 9, 70
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