Tribunals and Commissions16 Nov 2018Dismissed
Kishan Pal Singh And Ors Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0096
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 15 of 114
Tribunals and Commissions16 Nov 2018Allowed
Vidya Vinod Sharma And Anr Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0085
Code Of Civil Procedure, 1908 — Section 151, 152
Tribunals and Commissions16 Nov 2018Allowed
Union of India And Ors Vs Shri Akhilesh M. Upadhyay And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0006
Tribunals and Commissions16 Nov 2018Dismissed
Shri Uttam Shankar Vyavahare Vs Union of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions16 Nov 2018Dismissed
Ravindra Haribhau Malokar And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0004
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions15 Nov 2018Disposed Off
Neeru Rawal Vs Department Of Atomic Energy And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0134
Tribunals and Commissions15 Nov 2018Dismissed
Sandeep Jain Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0127
Tribunals and Commissions15 Nov 2018Dismissed
Ashok Kumar Vs North Delhi Municipal Corporation And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0114
Tribunals and Commissions15 Nov 2018Dismissed
Babli Singh Vs Union Of India Through General Manager (P)
Central Administrative Tribunal · (2018) 11 CAT CK 0012
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions15 Nov 2018Dismissed
Shri Abdul Salam S/o Mohmmed Yunus Vs Union of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0011
Tribunals and Commissions14 Nov 2018Allowed
R.K. Mathur And Ors Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0087
New Delhi (Group A) Posts Recruitment Rules, 2010 — Rule 6(9)
Tribunals and Commissions14 Nov 2018Dismissed
Subash Wig, working Vs Union of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0009
Tribunals and Commissions14 Nov 2018Disposed off
Shri Samadhan Fakira Sirsat And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0008
Constitution of India, 1950 — Article 14, 16
Tribunals and Commissions14 Nov 2018Disposed off
Sardar Joti Nigade Vs Union of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0007
Tribunals and Commissions13 Nov 2018Dismissed
Poonam Rani Vs Union Of Inda And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0131
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions13 Nov 2018Allowed
Shiv Kumar Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0123
Tribunals and Commissions13 Nov 2018Dismissed
Manoj Shankar Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0122
Employees Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7AEmployees Provident Fund Staff (Classification Control And Appeal) Rules, 1971 — Rule 10
Tribunals and Commissions13 Nov 2018Disposed Off
Sewa Ram Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0119
Railway Service Pension (Rules), 1993 — Rule 9Central Civil Services (Pension) Rules, 1972 — Rule 70(1)
Tribunals and Commissions13 Nov 2018Disposed Off
Sanjeev Kumar Meena And Ors Vs Secretary And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0116
Constitution Of India, 1950 — Article 309Examination Rules, 1998 — Rule 1
Tribunals and Commissions13 Nov 2018Disposed Off
Bachan Ram And Anr Vs Union Of India Through The Secretary And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0112