Tribunals and Commissions10 Sept 2018
Renu Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0599
CCS (Pension) Rules, 1972CCS (EOP) Rules, 1972-Rule 12 (2)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 38 of 114
Tribunals and Commissions10 Sept 2018
Rati Ram Saroj Vs Union Of India
Central Administrative Tribunal · (2018) 09 CAT CK 0543
CCS (CCA) Rules, 1965-Rule 14, 14(2), 14(3), 14(4), 14(12), 14(13), 15Central Civil Services (Conduct) Rules, 1964-Rule 3Constitution of India-Article 311(1), 311(2)
Tribunals and Commissions10 Sept 2018
Satya Pal Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0542
Tribunals and Commissions10 Sept 2018
Kanhiya Lal Vs Delhi Transport Corporation & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0533
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972-Rules 13, 21, 22, 49 (3)
Tribunals and Commissions10 Sept 2018
Smt. Rajvinder Kaur Vs Kendriya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0511
Administrative Tribunals Act, 1985-Section 21Constitution of India-Article 226Central Civil Services (Pension) Rules, 1972
Tribunals and Commissions10 Sept 2018
Virendra Kumar Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0510
Tribunals and Commissions10 Sept 2018Disposed Of
Sh. Jai Kishan Vs Staff Selection Commission (NR) & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0508
Tribunals and Commissions10 Sept 2018Allowed
Shri Rinku Vs Delhi Police & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0505
Code of Criminal Procedure, 1973-Section 437 AIPC-Section 451, 354A, 385 & 506
Tribunals and Commissions10 Sept 2018
Satish Kumar Kataria Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0498
Tribunals and Commissions10 Sept 2018
Faiyaz & Ors. Vs Indian Council Of Agricultural Resewarch & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0497
Administrative Tribunals Act, 1985-Section 22(3)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions10 Sept 2018Allowed
Satish Kumar Kataria Vs North Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0193
Tribunals and Commissions10 Sept 2018Dismissed
Faiyaz aged And Ors Vs Indian Council Of Agricultural Resewarch And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0161
Administrative Tribunals Act, 1985 — 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions10 Sept 2018Allowed
Virendra Kumar Mishra And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0158
Tribunals and Commissions10 Sept 2018Dismissed
Kanhiya Lal Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0156
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 13, 21, 22, 49, 49(3)
Tribunals and Commissions10 Sept 2018Disposed Of
Jai Kishan Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0149
Tribunals and Commissions10 Sept 2018Allowed
Satya Pal Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0144
Tribunals and Commissions10 Sept 2018Allowed
Rajvinder Kaur Vs Kendriya Vidyalaya Sangathan And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0141
Administrative Tribunals Act, 1985 — Section 21Constitution Of India, 1950 — Article 226
Tribunals and Commissions10 Sept 2018Allowed
Rinku Vs Delhi Police And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0139
Code Of Criminal Procedure, 1973 — Section 437AIndian Penal Code, 1860 — Section 354A, 385, 451, 506
Tribunals and Commissions10 Sept 2018Dismissed
Rati Ram Saroj Vs Union Of India
Central Administrative Tribunal · (2018) 09 CAT CK 0137
Prevention Of Corruption Act, 1988 — (19)(a)(a)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(2), 14(3), 14(12), 14(13)Central Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions07 Sept 2018
Shri Shalu Tyagi Vs The State (NCT Of Delhi) & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0506