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Central Administrative Tribunal judgments, 2018

2,278 judgments · page 48 of 114

Tribunals and Commissions24 Aug 2018Partly Allowed

Raj Kumar Sehgal Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 08 CAT CK 0072

Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(2), 68
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Tribunals and Commissions24 Aug 2018Dismissed

M.N. Sharma Vs Govt. Of NCT And Ors

Central Administrative Tribunal · (2018) 08 CAT CK 0051

Prevention Of Corruption Act (POC) Act, 1988 — Section 7, 13(1)(d), 13(2)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
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Tribunals and Commissions24 Aug 2018Dismissed

Karnail Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 08 CAT CK 0050

Railways Servant (Conduct) Rules, 1966 — Rule 3(1)Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 18
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Tribunals and Commissions24 Aug 2018Dismissed

Pawan Kumar Vs Govt. Of NCT Of Delhi And Others

Central Administrative Tribunal · (2018) 08 CAT CK 0043

Indian Railway Act, 1989 — Section 147, 148, 150, 151, 152, 153, 154, 268, 341, 342Indian Penal Code, 1860 — Section 147, 148, 268, 341, 342Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
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