Tribunals and Commissions23 Jul 2018
Shri R.C. Meena Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0720
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 66 of 114
Tribunals and Commissions23 Jul 2018
Rajender Singh & Ors. Vs Ministry Of External Affairs & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0719
Ministry of External Affairs, Central Passport Organisation, Staff Canteen, Regional Passport Office Delhi (Group 'C' and 'D') Posts Recruitment Rules, 2009Ministry of External Affairs, Central Passport Organisation (Group 'D' posts) Recruitment Rules, 2001
Tribunals and Commissions23 Jul 2018
Devi Krishan Sharma Vs President & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0718
CPC, 1908-Section 35BAdministrative Tribunals Act, 1985-Sections 19, 20, 21Constitution of India-Article 226
Tribunals and Commissions23 Jul 2018
The Commissioner, North Delhi Municipal Corporation Vs Shri R.C. Meena & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0717
Administrative Tribunals Act, 1985-Section 22(3)(f), 22(3), 22(2)(f)CPC-Section 114, Order XLVII Rule (1), 47 Rule 1
Tribunals and Commissions23 Jul 2018
Ramdhan Singh Vs Delhi Jal Board & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0716
Tribunals and Commissions23 Jul 2018
Krishna Kumari Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0714
Tribunals and Commissions23 Jul 2018
Shri Savitur Prasad, IDAS Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0712
IPC-Sections 419, 465, 468, 471, 182, 120B
Tribunals and Commissions23 Jul 2018
Sumati Kumari Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0711
Tribunals and Commissions23 Jul 2018
Ghanshyam Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0709
Administrative Tribunals Act, 1985-Section 22 (3) (f)Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17
Tribunals and Commissions23 Jul 2018Dismissed
Sumati Kumari Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0057
Tribunals and Commissions23 Jul 2018Allowed
Ramdhan Singh Vs Delhi Jal Board And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0055
Tribunals and Commissions23 Jul 2018Dismissed
Devi Krishan Sharma Vs President And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0054
Administrative Tribunals Act, 1985 — Section 19, 21, 21(1), 21(3)Constitution Of India, 1950 — Article 226
Tribunals and Commissions23 Jul 2018Disposed Of
R.C. Meena Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0051
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions23 Jul 2018Dismissed
Commissioner, North Delhi Municipal Corporation Vs R.C. Meena And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0050
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions23 Jul 2018Disposed Of
Ghanshyam Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0049
Administrative Tribunals Act, 1985 — Section 22(3)(f)Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions23 Jul 2018Dismissed
Savitur Prasad Vs Union Of India
Central Administrative Tribunal · (2018) 07 CAT CK 0047
Tribunals and Commissions23 Jul 2018Dismissed
Madhuri Dabral Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0043
Tribunals and Commissions23 Jul 2018Allowed
Rajender Singh And Ors Vs Ministry Of External Affairs And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0040
Tribunals and Commissions23 Jul 2018Dismissed
Ranvir Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0038
Tribunals and Commissions23 Jul 2018
Krishna Kumari Vs North Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0037