Tribunals and Commissions17 Jul 2018
Staff Selection Commission & Ors. Vs Onkar Nath Kashyap & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0701
Delhi Police Act-Section 5CCS (CCA) Rules
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 69 of 114
Tribunals and Commissions17 Jul 2018
Harsh Khepar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0690
Tribunals and Commissions17 Jul 2018
Ram Sewak & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0689
Constitution of India-Articles 14 and 16
Tribunals and Commissions17 Jul 2018
Shri K.C.Rana Vs Secretary, Govt. of India, Ministry of Shipping
Central Administrative Tribunal · (2018) 07 CAT CK 0686
Tribunals and Commissions17 Jul 2018
Parveen Kumar Vs GNCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0685
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions17 Jul 2018
Rahul Mavai Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0595
Tribunals and Commissions17 Jul 2018
S.K.Ganjoo Vs The Chairman & Managing Director, Mahanagar Telephone Nigam Ltd. & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0596
Tribunals and Commissions17 Jul 2018
Vivek Purwar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0680
Tribunals and Commissions17 Jul 2018
Mrs. Sunita Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0679
Tribunals and Commissions17 Jul 2018
Rajo @ Rajwati Vs Sh. Madhup Vyas & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0674
Tribunals and Commissions17 Jul 2018Allowed
Sunita Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0088
Tribunals and Commissions17 Jul 2018Dismissed
Harsh Khepar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0087
Tribunals and Commissions17 Jul 2018Dismissed
Ram Sewak And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0086
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions17 Jul 2018Disposed Of
Rajo @ Rajwati Vs Madhup Vyas And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0085
Tribunals and Commissions17 Jul 2018Dismissed
S.K. Ganjoo Vs Chairman And Managing Director And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0084
Tribunals and Commissions17 Jul 2018Dismissed
Vivek Purwar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0083
Tribunals and Commissions17 Jul 2018Allowed
Staff Selection Commission And Ors Vs Onkar Nath Kashyap And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0080
Delhi Police Act, 1978 — Section 5
Tribunals and Commissions17 Jul 2018Dismissed/Disposed Of
Parveen Kumar Vs GNCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0077
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions17 Jul 2018Dismissed
K.C. Rana Vs Secretary, Govt. Of India
Central Administrative Tribunal · (2018) 07 CAT CK 0076
Tribunals and Commissions17 Jul 2018Dismissed
Rahul Mavai Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0075