Tribunals and Commissions16 Jul 2018
Ashok Kumar Chaudhary & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0612
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 70 of 114
Tribunals and Commissions16 Jul 2018
Shri Kulvinder Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0696
Constitution of India-Article 145(3)
Tribunals and Commissions16 Jul 2018
Ms. Gurmit Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0684
Tribunals and Commissions16 Jul 2018
Sarabjeet Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0678
Tribunals and Commissions16 Jul 2018
Bipin Bihari Pandey & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0677
Tribunals and Commissions16 Jul 2018
Hari Om Srivastava & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0676
Constitution of India-Article 145(3)
Tribunals and Commissions16 Jul 2018
Shri Rohit Srivastava & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0675
Constitution of India-Article 145(3)
Tribunals and Commissions16 Jul 2018
Sh. Ankur Nishant Vs Shri Anil Kumar Singh & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0673
RTI Act
Tribunals and Commissions16 Jul 2018
Ms. Kavita & Ors. Vs The Director & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0667
Recruitment Rules-Rule 5, 9 (a)
Tribunals and Commissions16 Jul 2018
Shri Sudhir Kumar Vs The Chairman, Central Board Of Indirect Taxes And Customs & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0665
CCS (Pension) Rules, 1972-Rule 48
Tribunals and Commissions16 Jul 2018
Bipin Bihari Pandey And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0118
Tribunals and Commissions16 Jul 2018Dismissed
Rohit Srivastava And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0101
Constitution Of India, 1950 — Article 145(3), 335
Tribunals and Commissions16 Jul 2018Dismissed
Hari Om Srivastava And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0100
Constitution Of India, 1950 — Article 145(3), 335
Tribunals and Commissions16 Jul 2018Dismissed
Kulvinder Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0099
Constitution Of India, 1950 — Article 145(3), 335
Tribunals and Commissions16 Jul 2018Dismissed
Gurmit Srivastava Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0097
Tribunals and Commissions16 Jul 2018Dismissed
Sudhir Kumar Vs Chairman, Central Board Of Indirect Taxes And Customs And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0096
Central Civil Services (Pension) Rules, 1972 — 48
Tribunals and Commissions16 Jul 2018Dismissed
Kavita And Ors Vs Director, All India Institute Of Medical Science And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0095
Tribunals and Commissions16 Jul 2018Dismissed
Sarabjeet Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0092
Tribunals and Commissions16 Jul 2018Disposed Of
Ashok Kumar Chaudhary And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0090
Tribunals and Commissions16 Jul 2018Disposed Of
Ankur Nishant Vs Anil Kumar Singh And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0089