Tribunals and Commissions11 Jul 2018
Prakash Veer Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0615
Administrative Tribunals Act, 1985-Section 22 (3)(f)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 72 of 114
Tribunals and Commissions11 Jul 2018
B.K. Tripathi Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0710
Arbitration and Conciliation Act, 1996-Sections 12(1), 12(2), 23(1), 23(2), 24(2), 24(3), 18, 23, 34, 11(4)(a)All India Services (Discipline and Appeal) Rules, 1969-Rule 8, 8(6)(a)CCS (Conduct) Rules, 1964-Rules 3(1)(i), 3(1)(ii), 3(1)(iii)
Tribunals and Commissions11 Jul 2018
Manas Shankar Ray Vs Central Board Of Direct Taxes & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0657
Tribunals and Commissions11 Jul 2018Disposed Of
Prakash Veer Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0111
Administrative Tribunals Act, 1985 — Section 22(3)(f)
Tribunals and Commissions11 Jul 2018Allowed
B.K. Tripathi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0110
Arbitration And Conciliation Act, 1996 — Sections 12(1), 12(2), 18, 23, 23 (1), 23(2), 24(2), 24(3), 34Indian Penal Code, 1860 — Section 325Administrative Tribunals Act, 1985 — Section 26
Tribunals and Commissions11 Jul 2018Allowed
Manas Shankar Ray Vs Central Board Of Direct Taxes And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0109
Tribunals and Commissions10 Jul 2018
Tushar Ranjan Mohanty Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0683
Tribunals and Commissions10 Jul 2018
Jawed Ahmed Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0668
Tribunals and Commissions10 Jul 2018
Anuj Pratap Singh Vs Union Public Service Commission & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0661
Tribunals and Commissions10 Jul 2018
Attar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0658
Tribunals and Commissions10 Jul 2018
Rama Kant Sharma "Udbhrant" Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0652
CCS (CCA) Rules, 1965-Rule 14, 15
Tribunals and Commissions10 Jul 2018
Satya Prakash Gupta Vs Punya Salila Srivastava & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0637
Tribunals and Commissions10 Jul 2018Dismissed
Satya Prakash Gupta Vs Punya Salila Srivastava And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0127
Tribunals and Commissions10 Jul 2018Dismissed
Rama Kant Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0124
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 15
Tribunals and Commissions10 Jul 2018Dismissed
Tushar Ranjan Mohanty Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0114
Tribunals and Commissions10 Jul 2018Dismissed
Anuj Pratap Singh Vs Union Public Service Commission And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0113
Tribunals and Commissions10 Jul 2018Allowed
Jawed Ahmed Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0112
Tribunals and Commissions10 Jul 2018Disposed Of
Attar Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0107
Tribunals and Commissions09 Jul 2018
Smt. Santosh Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0660
Fundamental Rules-Rule 56
Tribunals and Commissions09 Jul 2018
R. Rajasekaran Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0659