Tribunals and Commissions09 Jul 2018
Jitender Kumar Vs The Lt. Governor & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0656
Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14(2)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 73 of 114
Tribunals and Commissions09 Jul 2018
Vivek Batra Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0654
Tribunals and Commissions09 Jul 2018
Virender Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0653
Railway Services (Pension) Rules, 1993-Note 6 below Rule 49
Tribunals and Commissions09 Jul 2018
Ex. Ct. Ishwar Singh Vs Govt. of NCT Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0651
CCS (Pension) Rules, 1972-Rule 41
Tribunals and Commissions09 Jul 2018
Hari Om Sharma Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0647
RTI Act
Tribunals and Commissions09 Jul 2018
Nainu Ram Koli Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0638
RTI Act, 2005
Tribunals and Commissions09 Jul 2018Dismissed
Nainu Ram Koli Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0126
Tribunals and Commissions09 Jul 2018Allowed
Virender Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0125
Railway Services (Pension) Rules, 1993 — Rule 49
Tribunals and Commissions09 Jul 2018Allowed
Hari Om Sharma Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0123
Tribunals and Commissions09 Jul 2018Dismissed
Santosh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0122
Tribunals and Commissions09 Jul 2018Dismissed
Vivek Batra Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0121
Tribunals and Commissions09 Jul 2018Allowed
Ct. Ishwar Singh Vs . Govt. Of NCT Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0120
Central Civil Services (Pension) Rules, 1972 — Rule 41
Tribunals and Commissions09 Jul 2018Dismissed
Jitender Kumar Vs Lt. Governor And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0119
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14(2)
Tribunals and Commissions09 Jul 2018Disposed Of
R. Rajasekaran Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0115
Tribunals and Commissions06 Jul 2018
Shri Chandra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0672
Constitution of India-Article 145(3)
Tribunals and Commissions06 Jul 2018
Ranvir Singh Chhikara Vs Delhi Transport Corporation & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0645
Tribunals and Commissions06 Jul 2018
Om Prakash & Anr. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0644
Uttar Pradesh Government Servants Seniority Rules, 1991-Rule 8Administrative Tribunals Act, 1985-Section 22(3)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions06 Jul 2018
Pawan Kumar Vs Puneet Goel
Central Administrative Tribunal · (2018) 07 CAT CK 0635
Tribunals and Commissions06 Jul 2018Disposed Of
Pawan Kumar Vs Puneet Goel
Central Administrative Tribunal · (2018) 07 CAT CK 0144
Tribunals and Commissions06 Jul 2018Dismissed
Om Prakash And Ors Vs Govt. Of NCT Of DelhiAnd Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0140
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1Uttar Pradesh Government Servants Seniority Rules, 1991 — Rule 8